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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(4) in The Tamil Nadu Advocates' Welfare Fund Act, 1987

(4)The decision of the Bar Council under sub-section (3) shall be final.Explanation. - [Omitted by the Tamil Nadu Advocates Welfare Fund (Amendment) Act, 1990 (Tamil Nadu Act 20 of 1990).]