Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 6 vs Marubeni Itochu Steel India Pvt. Ltd. ... on 4 December, 2018
Bench: A.K. Sikri, Ashok Bhushan, S. Abdul Nazeer
ITEM NO.18 COURT NO.3 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42777/2018
(Arising out of impugned final judgment and order dated 04-04-2018
in ITA No. 376/2018 passed by the High Court Of Delhi At New Delhi)
THE PR. COMMISSIONER OF INCOME TAX 6 Petitioner(s)
VERSUS
MARUBENI ITOCHU STEEL INDIA PVT. LTD. THROUGH MANAGERRespondent(s)
(FOR ADMISSION and I.R. and IA No.166837/2018-CONDONATION OF DELAY
IN FILING )
Date : 04-12-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. V. Shekhar, Sr. Adv.
Mr. D.L. Chidanand, Adv.
Mr. Rupesh Kumar, Adv.
Mr. Shashank Shekhar, Adv.
Mr. Prithviraj Singh, Adv.
Mr. Shakti Pandey, Adv. .
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Leave granted.
To be heard along with C.A.No.11159/2017. (ASHWANI KUMAR) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by ASHWANI KUMAR Date: 2018.12.05 BRANCH OFFICER 14:46:26 IST Reason: