Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 89(20A)] [Section 89] [Entire Act]

Union of India - Subsection

Section 89(20A)(f) in The Finance Act, 2017

(f)in clause (26), for the words "any owner", the words "any owner, beneficial owner" shall be substituted;