Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7(5)] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(5)(d) in Gujarat Consumer Protection Rules, 1988 (d)has acquired such financial or other interest as is likely to effect prejudicially his functions as the President or a Member, or