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[Cites 0, Cited by 0] [Section 195] [Entire Act]

State of Tamilnadu - Subsection

Section 195(c) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(c)access from one working platform to another platform on a scaffold, if required, is provided with suitable and safe ladder for the use of building workers, working on such platform.