Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Rajasthan - Section Section 14 in Rajasthan Motor Vehicles Taxation Rules, 1951 14. Reduction of tax when a person keeps more than 10 motor vehicles for use solely in the course of trade and industry. - [Deleted] [Deleted by Dated 01-10-82 Published in Rajasthan Gazette, dated 01-10-1982].
