Himachal Pradesh High Court
Indu Sharma vs . State Of H.P & Ors. on 5 September, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Indu Sharma Vs. State of H.P & Ors.
CWP No.6029 of 2023 .
05.09.2023 Present: Mr. M.A.Safee, Advocate for the petitioner.
Mr. Anup Rattan Advocate General with Mr. Rupinder Singh Thakur & Mr. Varun Chandel Additional Advocates General, Ms. Seema Sharma & Mr. Sumit Sharma, Deputy Advocates General, for the respondents.
of CWP No. 6029 of 2023 & CMP No. 11586 of 2023 Notice. Mr. Sumit Sharma, learned Deputy rt Advocate General, appears and waives service of notice on behalf of the respondents. Reply be filed within four weeks.
List on 20.10.2023.
Jyotsna Rewal Dua Judge September 05, 2023 (R.Atal) ::: Downloaded on - 06/09/2023 21:42:06 :::CIS