Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Indu Sharma vs . State Of H.P & Ors. on 5 September, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Indu Sharma Vs. State of H.P & Ors.

CWP No.6029 of 2023 .

05.09.2023 Present: Mr. M.A.Safee, Advocate for the petitioner.

Mr. Anup Rattan Advocate General with Mr. Rupinder Singh Thakur & Mr. Varun Chandel Additional Advocates General, Ms. Seema Sharma & Mr. Sumit Sharma, Deputy Advocates General, for the respondents.

of CWP No. 6029 of 2023 & CMP No. 11586 of 2023 Notice. Mr. Sumit Sharma, learned Deputy rt Advocate General, appears and waives service of notice on behalf of the respondents. Reply be filed within four weeks.

List on 20.10.2023.

Jyotsna Rewal Dua Judge September 05, 2023 (R.Atal) ::: Downloaded on - 06/09/2023 21:42:06 :::CIS