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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(4) in The State Bank Of India (Subsidiary Banks) Act, 1959

(4)The money transferred under sub-section (3) to the Investor Education and Protection Fund shall be utilised for the purposes and in the manner specified in section 205C of the Companies Act, 1956] [Inserted by Act 30 of 2007 (w.e.f. 18.6.2007) ]