Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act] State of Jammu-Kashmir - Subsection Section 58(1)(b) in The Registration Act, 1977 (1920 A.D.) (b)the signature and additions of every person examined in reference to such document under any of the provisions of this Act; and