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Delhi High Court - Orders

Nbcc (India) Ltd vs M/S Bhandari Engineers & Builders Pvt ... on 4 May, 2022

Author: C.Hari Shankar

Bench: C.Hari Shankar

                          $~24(Appellate)
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    RFA 374/2019 & CM No.19451/2019, CM No. 19453/2019
                               NBCC (INDIA) LTD                           ..... Appellant
                                              Through:      Mr.Debarshi Bhadra, Adv.

                                               versus

                               M/S BHANDARI ENGINEERS & BUILDERS PVT LTD
                                                                        ..... Respondent
                                            Through: Mr. S.S. Jauhar, Adv.

                               CORAM:
                               HON'BLE MR. JUSTICE C.HARI SHANKAR
                                               ORDER

% 04.05.2022 Admit.

C.HARI SHANKAR, J MAY 4, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.05.2022 12:09:37