Delhi High Court - Orders
Nbcc (India) Ltd vs M/S Bhandari Engineers & Builders Pvt ... on 4 May, 2022
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~24(Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 374/2019 & CM No.19451/2019, CM No. 19453/2019
NBCC (INDIA) LTD ..... Appellant
Through: Mr.Debarshi Bhadra, Adv.
versus
M/S BHANDARI ENGINEERS & BUILDERS PVT LTD
..... Respondent
Through: Mr. S.S. Jauhar, Adv.
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 04.05.2022 Admit.
C.HARI SHANKAR, J MAY 4, 2022/kr Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:06.05.2022 12:09:37