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State of Himachal Pradesh - Section

Section 30 in Himachal Pradesh University Act, 1970

30. Correspondence Courses.

- The Executive Council may, on the recommendation of the Academic Council, provide for instruction to be imparted through Correspondence Courses for various examinations in subjects and courses as laid down in the Ordinances and admit students to these examinations and award degrees, diplomas, certificates and other distinctions in accordance with the provisions laid down in the Statutes and Ordinances.