Supreme Court - Daily Orders
Housing Development Finance ... vs Sureshchandra V. Parekh on 22 November, 2018
ITEM NO.40 REGISTRAR COURT. 1 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal (Crl.) No(s). 1070/2017
HOUSING DEVELOPMENT FINANCE CORPORATION LTD Petitioner(s)
VERSUS
SURESHCHANDRA V. PAREKH Respondent(s)
(RESPONDENT-IN-PERSON MATTER)
Date : 22-11-2018 This petition was called on for hearing today.
For Petitioner(s)
Mr. Utkarsh Kulvi, Adv.
Ms. Bindi Girish Dave, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent Nos.1 to 3 but none has entered appearance.
Registry to process the matter for listing before the Hon'ble Court, as per rules.
ANIL LAXMAN PANSARE Registrar Signature Not Verified Digitally signed by VINOD KUMAR TIWARI Date: 2018.11.24 13:25:46 IST Reason: