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State of Gujarat - Section

Section 7 in The Gujarat Infrastructure Development Act, 1999

7. Procedure for concession agreement.

- [Subject to the provisions of section 10A, no concession agreement] [Substituted for 'No concession agreement' by Gujarat 18 of 2006, dated 31st March, 2006 (w.e.f. 15-05-2006).] for undertaking a project shall be entered into with any person unless the procedure specified in sections 8 and 9 or, as the case may be, sections 8 and 10 has been followed.