Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(a) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(a)'Appellate Tribunal' means the Appellate Tribunal constituted under section 20; and where no such Appellate Tribunal is in existence, the District Collector concerned;