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[Cites 0, Cited by 0] [Section 329] [Entire Act]

Bengal Presidency - Subsection

Section 329(c) in Police Regulations, Bengal , 1943

(c)The key of the lock-up shall remain with the sentry, and except in urgent cases, such as an outbreak of fire, he shall not unlock the door without first calling the officer-in-charge of the police post.