Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 2C in The West Bengal Home Guards Act, 1962 2C. Superintendent of Police to be under the control of Commandant General, Home Guards.— The Superintendent of Police in a district shall, for the purposes of this Act , be under the Commandant General, Home Guards.
