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[Cites 0, Cited by 6] [Entire Act]

State of West Bengal - Section

Section 30 in West Bengal Co-operative Societies Act, 2006

(30)"equity share capital" means and include share capital raised from members by a Co-operative society which shall be eligible to receive dividend in terms of section 86 of this Act, if and when declared subject to prior approval of the Reserve Bank of India;