Himachal Pradesh High Court
Vs. Uoi vs . State Of H.P. on 24 March, 2025
M/s Neptune Life Sciences (P) Ltd. and others Vs. UOI vs. State of H.P. Cr. MMO No. 524 of 2024 22.03.2025 Present: Ms. Himani Verma, Advocate, vice Mr. Chander Shekhar Thakur, Advocate, for the petitioner. Mr. Shashi Shirshoo, Central Government Standing Counsel, for the respondent-UOI. Rejoinder has not been filed despite last opportunity. Hence the right to file rejoinder is closed. List this matter for consideration after two weeks.
(Rakesh Kainthla) Judge March 22nd 2025 (Chander)