Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(5)(e) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(e)The school is open to inspection by any Officer authorized by the State Government or Local Authority;