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Delhi High Court - Orders

Baptist Church Trust Association And ... vs Rev. Dinesh Das on 2 May, 2023

Author: Sachin Datta

Bench: Sachin Datta

                          $~10
                          *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +        CS(OS) 612/2018 & IA No.2617/2021
                                   BAPTIST CHURCH TRUST ASSOCIATION AND ANR.
                                                                                      ..... Plaintiffs
                                                 Through: Mr. D. Verma, Adv.
                                                 versus
                                   REV. DINESH DAS                            ..... Defendant
                                                 Through: Mr. Sanjiv Bahl and Mr. Sumit
                                                            Ahuja, Advs. along with Defendant in
                                                            person.
                                   CORAM:
                                   HON'BLE MR. JUSTICE SACHIN DATTA
                                                 ORDER

% 02.05.2023 IA No.3707/2019 Learned counsel for the plaintiffs submit that he does not wish to file reply to the present application.

List for hearing on 29.08.2023.

IA No.16263/2018

Let pleadings be completed in this application. List on 29.08.2023.

CS(OS) 612/2018 Learned counsel for plaintiffs submits that he has filed his vakalatnama on behalf of plaintiff no.1, and that he shall be filing vakalatnama on behalf of plaintiff no.2 within a period of one week from today.

List on 29.08.2023.

                          MAY 2, 2023/cl                                        SACHIN DATTA, J


Signature Not Verified
Digitally Signed
By:RADHA BISHT
Signing Date:03.05.2023
18:27:10