Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Uttar Pradesh - Subsection

Section 92(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(a)the details of all the estates of the applicant situate in the area in which this Act, applies;