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State of West Bengal - Section

Section 7 in The West Bengal Police Act, 1952

7. Savings.—

Anything done or any act ion taken under this West Bengal Police (Temporary Powers) Ordinance, 1951 (West Ben. Ord. IX of 1951), shall on the said Ordinance ceasing to operate, be deemed to have been done or taken in exercise of the powers conferred by this Act as if this Act had come into force on the 26th day of December, 1951.