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[Cites 0, Cited by 0] [Section 36(b)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(b)(i) in The Companies (Amendment) Act, 2017

(i)for clause (a), the following clause shall be substituted, namely:—"(a) the web address, if any, where annual return referred to in sub-section (3) of section 92 has been placed;";