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Supreme Court - Daily Orders

In Re Problems And Miseries Of Migrant ... vs Item No.301+302+303 Virtual Court 5 ... on 5 June, 2020

Bench: Ashok Bhushan, Sanjay Kishan Kaul, M.R. Shah

     ITEM NO.301+302+303               Virtual Court 5                SECTION PIL-W

                                S U P R E M E C O U R T O F     I N D I A
                                        RECORD OF PROCEEDINGS

                            SUO MOTU WRIT PETITION (CIVIL) No(s).   6/2020

                         IN RE : PROBLEMS AND MISERIES OF MIGRANT LABOURERS

     [ IA No. 50476/2020 - APPLICATION FOR EXEMPTION FROM FILING
     ORIGINAL        VAKALATNAMA/OTHER DOCUMENT
      IA No. 49670/2020 - APPLICATION FOR PERMISSION
      IA No. 49688/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 51676/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 49686/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 51637/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 49683/2020 - APPROPRIATE ORDERS/DIRECTIONS
      IA No. 51455/2020 - EARLY HEARING APPLICATION
      IA No. 51559/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 49554/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51678/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 50348/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51636/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51430/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 50102/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51571/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 49694/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51565/2020 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 51558/2020 - EXEMPTION FROM FILING O.T.
      IA No. 49668/2020 - INTERVENTION APPLICATION
      IA No. 49693/2020 - INTERVENTION APPLICATION
      IA No. 50475/2020 - INTERVENTION APPLICATION
      IA No. 49553/2020 - INTERVENTION APPLICATION
      IA No. 50464/2020 - INTERVENTION APPLICATION
      IA No. 50342/2020 - INTERVENTION APPLICATION
      IA No. 51634/2020 - INTERVENTION APPLICATION
      IA No. 49682/2020 - INTERVENTION APPLICATION
      IA No. 50577/2020 - INTERVENTION APPLICATION
      IA No. 51726/2020 - INTERVENTION/IMPLEADMENT
      IA No. 49687/2020 - INTERVENTION/IMPLEADMENT
      IA No. 50446/2020 - INTERVENTION/IMPLEADMENT
      IA No. 49685/2020 - INTERVENTION/IMPLEADMENT
      IA No. 51453/2020 - INTERVENTION/IMPLEADMENT
      IA No. 50488/2020 - INTERVENTION/IMPLEADMENT
      IA No. 51456/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON]

     WITH

     WRIT PETITION (CIVIL) Diary No(s). 11394/2020
Signature Not Verified

Digitally signed by
MEENAKSHI KOHLI
Date: 2020.06.05
     Writ Petition(s)(Civil)
16:46:44 IST
Reason:                                   No(s).   511/2020

     Date : 05-06-2020              These matters were called on for hearing today.

                                                   1
CORAM :             HON'BLE MR. JUSTICE ASHOK BHUSHAN
                    HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                    HON'BLE MR. JUSTICE M.R. SHAH


For Petitioner(s)   By Courts Motion

                    Mr. Abhimanue Shrestha, AOR

                    Mr. Deepak Prakash, AOR
                    Ms. Nachiketa Vajpayee, Adv
                    Divyangna Malik, Adv.


For Respondent(s)   Mr. Tushar Mehta, SG
                    Mr. K.M. Nataraj, ASG
                    Mr. Rajat Nair, Adv.
                    Mr. Saurabh Mishra, Adv.
                    Kanu Agrawal, Adv.
                    Mr. B.V. Balramdas, AOR
States

Arunachal Pradesh   Mr. Abhimanyu Tiwari, Adv.
                    Ms. Eliza Bar, Advocate

AP                  Mr. Anil Shrivastav, Adv.
                    Mr. Rituraj Biswas, Adv.

Assam               Mr.   Maninder Singh, Sr. Adv.
                    Mr.   Nalin Kohli, Aag, Adv.
                    Mr.   Shuvodeep Roy, Aor, Adv
                    Mr.   Prabhas Bajaj, Adv.
                    Mr.   Shuvodeep Roy, Adv.

Bihar               Mr. Ranjit Kumar, Sr. Adv.
                    Mr. Manish Kumar, AOR

Chhattisgarh        Mr.   S.C. Verma, Adv. Gen.
                    Ms.   Prachi Mishra, Adv.
                    Mr.   Sumeer Sodhi, Adv.
                    Mr.   Pranav Sachdeva, AOR

NCT of Delhi        Mr. Sanjay Jain, ASG

Goa                 Mr. Tushar Mehta, SG
                    Mr. Arun Pedneker, Adv.
                    Mr. Sachin Patil, AOR

      Gujarat            Mr. Tushar Metha , SG
                         Mr. Maninder Singh , Sr. Adv.
                    Mrs. Manisha Lavkumar , Sr. Adv.
                    Mr. Aniruddha P. Mayee , Adv.

                                   2
              Mrs. Deepanwita Priyanka , AOR
H.P.          Mr. Abhinav Mukerji, AAG
              Mrs. Bihu Sharma, Adv.
              Ms. Pratishtha Vij, Adv.

Jharkhand     Mr. Tapesh Kumar Singh, Adv.

J&K           Ms. Shashi Juneja, Adv.
              Ms. Pinky Behera, Adv.

Karnataka     MR. Prabhuling Navadgi, AAG
              Mr. Vikram Huligoll, Adv.
              Mr. Shubhranshu Padhi, Adv.

Kerala        Mr. G. Prakash, AOR
              Mr. Jishnu M.L., Adv.

Maharashtra   Mr. Rahul Chitnis ADV.
              Mr. Sachin Patil, AOR

Manipur       Mr. Pukhrambam Ramesh Kumar, Adv.
              Ms. Anupama Ngangom, Adv
              Mr. Karun Sharma, Adv

Meghalaya     Mr.   Amit Kumar, Advocate General Meghalaya
              Mr.   Avijit Mani Tripathi, Advocate On Record
              Ms.   Rekha Bakshi, Advocate
              Mr.   Shaurya Sahay, Advocate

M.P.          Mr.   Aman Lekhi, Sr. Adv.
              Mr.   Saurabh Mishra, AAG
              Mr.   Arjun Garg, Adv.
              Ms.   Rati Tandon, Adv.

Mizoram       Mr. Siddhesh Kotwal, Adv
              Ms. Astha Sharma, AOR

Nagaland      Ms. K. Enatoli Sema, AOR

Odisha        Mr. Sibo Sankar Mishra, AOR

Punjab        Mr. Atul Nanda, Adv. Gen
              Mr. Karan Bharihoke, Adv.
              Ms. Uttara Babbar, AOR

Rajasthan     Dr. Manish Singhvi, Sr. Adv.
              Mr. Ashish Kumar, AAG
              Mr. Sandeep Kumar Jha, AOR

Sikkim        Mr. Narendra Kumar, Adv.


                             3
Tripura            Mr. Vikramjit Banerjee, Sr. Adv.
                   Mr. Shuvodeep Roy, AOR

Tamil Nadu         Mr. Jayanth Muthuraj, AAG
                   Mr. M. Yogeshkanna AOR

U.P.               Mr. P.S. Narasimha Sr. Adv
                   Ms. Aishwarya Bhati, AAG
                   Ms. Garima Prashad, AOR

Uttarakhand        Dr.   Abhishek Atrey, Advocate
                   Mr.   Shadman Ali, Advocate
                   Ms.   Vidyottma Jha Advocate
                   Ms.   Ambika Atrey, Advocate

West Bengal        Mr. Suhan Mukerji, Adv.
                   Mr. Amit Verma, Adv.
                   For PLR Chambers

UTs

A&N island         Mr. K.V. Jagdishvaran, Adv.
                   Ms. G. Indira, AOR
                   Ms. Rangoli, Adv.

Chandigarh         Mr. Nikhil Goel, Adv.
                   Mr. Naveen Goel, Adv.
                   Mr. Dushyant Sarna, Adv.

D&N Haveli         Mr. R. Balasubramaniam, Sr. Adv.
                   Mr. Prashant Singh B., Adv.
                   Mr. Raj Bahadur Yadav, AOR

Laddak             Mr. M. Shoeb Alam, Adv.
                   Mr. Mojahid Karim Khan, Adv.

Lakshadweep        Mr. Raj Bahadur Yadav, Adv.

Puducherry         Mr. V. G. Pragasam, AOR



Intervention/Impleadment

49693-94           Mr. Kapil Sibal, Sr. Adv.
                   Ms. Indira Jaising, Sr. Adv.
                   Ms. Nupur Kumar, AOR

49553/54           Mr.   Abhishek Manu Singhvi, Sr. Adv.
                   Mr.   Sunil Fernandes, AOR
                   Mr.   Avishkar Singhvi, Adv
                   Mr.   Muhammad Khan, Adv.


                                  4
                      Mr.   Varun Chopra, Adv.
                      Mr.   Omar Hoda, Adv.
                      Mr.   Prastut Dalvi, Adv.
                      Ms.   Aishwarya Mohapatra, Adv.
                      Mr.   Gurtejpal Singh, Adv.

51453                 Mr. Shashwat Anand, Applicant-in-person

51726                 Mr. Nitin Mishra, Adv.
                      Ms. Mitali Gupta, Adv.

51676&78              Shri. P.V.Surendranath, Adv.
                      Mr. Biju P. Raman, Adv.
                      Shri. Subhash Chandran KR, Adv.

49668/49670           Mr. Alakh Alok Srivastava, AOR

49585-86&49687-88     Mr.   Colin Gonsalves, Sr. Adv.
                      Mr.   Satya Mitra, AOR
                      Mr.   Gunjan Singh, Adv.
                      Mr.   Siddharth Seem, Adv.
                      Ms.   Anupradha Singh (Advocate)
                      Ms.   Harini Raghupathy (Advocate)
                      Ms.   Pragya Ganjoo(Advocate)

51821/20              Mr. Jaideep Gupta, Sr. Adv.
                      Ms. Nanita Sharma, Adv.

50577                 Mr. Prashant Bhushan, Adv.

50446                 Mr.   Ejaz Maqbool, Adv.
                      Mr.   Sagheer Ahmed Khan, in person
                      Ms.   Akriti Chaubey, Advocate
                      Ms.   Aishwarya Sarkar, Advocate

50464                 Mr. Shadan Farasat, Adv.

50475-76              Mr.   Raj Kishor Chourdhary, Adv.
                      Mr.   Shivam Sharma, Adv.
                      Mr.   Pradeep Kumar Mittal, Adv.
                      Mr.   Shakeel Ahmed, Adv.

50488                 Mr. Sandeep Kumar Jha, Adv.

51634,51636 & 51637

NHRC                  Mr. B.S. Patil, Sr. Adv.
                      Mr. Mohit Paul, Adv.

                      Mr. P. Chidambaram, Sr. Adv.

                      Mr. Anand Grover, Sr. Adv.


                                     5
                    Mr. Gautam Talukdar, Adv.

Diary No(s). 11394/2020 Mr. Sanjay Parikh, Sr. Adv.
                    Mr. Abhimanue Shrestha, Adv.

                    Mr. Narendra Kumar, AOR

                    Mr. Chirag M. Shroff, AOR

                    Mr. Gopal Sankarnarayanan, Sr. Adv.

                    Mr. K.V. Vishwanathan, Sr. Adv.
                    Ms. Mithu Jain, AOR
                    Mr. Arnav Vidyarthi, Adv.

         UPON hearing the counsel the Court made the following

                             O R D E R

Heard learned counsel for the parties. List the matter on 09.06.2020 for orders.



(MEENAKSHI KOHLI)                               (RENU KAPOOR)
   AR-CUM-PS                                      COURT MASTER




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