Supreme Court - Daily Orders
In Re Problems And Miseries Of Migrant ... vs Item No.301+302+303 Virtual Court 5 ... on 5 June, 2020
Bench: Ashok Bhushan, Sanjay Kishan Kaul, M.R. Shah
ITEM NO.301+302+303 Virtual Court 5 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SUO MOTU WRIT PETITION (CIVIL) No(s). 6/2020
IN RE : PROBLEMS AND MISERIES OF MIGRANT LABOURERS
[ IA No. 50476/2020 - APPLICATION FOR EXEMPTION FROM FILING
ORIGINAL VAKALATNAMA/OTHER DOCUMENT
IA No. 49670/2020 - APPLICATION FOR PERMISSION
IA No. 49688/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 51676/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 49686/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 51637/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 49683/2020 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 51455/2020 - EARLY HEARING APPLICATION
IA No. 51559/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 49554/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51678/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 50348/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51636/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51430/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 50102/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51571/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 49694/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51565/2020 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 51558/2020 - EXEMPTION FROM FILING O.T.
IA No. 49668/2020 - INTERVENTION APPLICATION
IA No. 49693/2020 - INTERVENTION APPLICATION
IA No. 50475/2020 - INTERVENTION APPLICATION
IA No. 49553/2020 - INTERVENTION APPLICATION
IA No. 50464/2020 - INTERVENTION APPLICATION
IA No. 50342/2020 - INTERVENTION APPLICATION
IA No. 51634/2020 - INTERVENTION APPLICATION
IA No. 49682/2020 - INTERVENTION APPLICATION
IA No. 50577/2020 - INTERVENTION APPLICATION
IA No. 51726/2020 - INTERVENTION/IMPLEADMENT
IA No. 49687/2020 - INTERVENTION/IMPLEADMENT
IA No. 50446/2020 - INTERVENTION/IMPLEADMENT
IA No. 49685/2020 - INTERVENTION/IMPLEADMENT
IA No. 51453/2020 - INTERVENTION/IMPLEADMENT
IA No. 50488/2020 - INTERVENTION/IMPLEADMENT
IA No. 51456/2020 - PERMISSION TO APPEAR AND ARGUE IN PERSON]
WITH
WRIT PETITION (CIVIL) Diary No(s). 11394/2020
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2020.06.05
Writ Petition(s)(Civil)
16:46:44 IST
Reason: No(s). 511/2020
Date : 05-06-2020 These matters were called on for hearing today.
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CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s) By Courts Motion
Mr. Abhimanue Shrestha, AOR
Mr. Deepak Prakash, AOR
Ms. Nachiketa Vajpayee, Adv
Divyangna Malik, Adv.
For Respondent(s) Mr. Tushar Mehta, SG
Mr. K.M. Nataraj, ASG
Mr. Rajat Nair, Adv.
Mr. Saurabh Mishra, Adv.
Kanu Agrawal, Adv.
Mr. B.V. Balramdas, AOR
States
Arunachal Pradesh Mr. Abhimanyu Tiwari, Adv.
Ms. Eliza Bar, Advocate
AP Mr. Anil Shrivastav, Adv.
Mr. Rituraj Biswas, Adv.
Assam Mr. Maninder Singh, Sr. Adv.
Mr. Nalin Kohli, Aag, Adv.
Mr. Shuvodeep Roy, Aor, Adv
Mr. Prabhas Bajaj, Adv.
Mr. Shuvodeep Roy, Adv.
Bihar Mr. Ranjit Kumar, Sr. Adv.
Mr. Manish Kumar, AOR
Chhattisgarh Mr. S.C. Verma, Adv. Gen.
Ms. Prachi Mishra, Adv.
Mr. Sumeer Sodhi, Adv.
Mr. Pranav Sachdeva, AOR
NCT of Delhi Mr. Sanjay Jain, ASG
Goa Mr. Tushar Mehta, SG
Mr. Arun Pedneker, Adv.
Mr. Sachin Patil, AOR
Gujarat Mr. Tushar Metha , SG
Mr. Maninder Singh , Sr. Adv.
Mrs. Manisha Lavkumar , Sr. Adv.
Mr. Aniruddha P. Mayee , Adv.
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Mrs. Deepanwita Priyanka , AOR
H.P. Mr. Abhinav Mukerji, AAG
Mrs. Bihu Sharma, Adv.
Ms. Pratishtha Vij, Adv.
Jharkhand Mr. Tapesh Kumar Singh, Adv.
J&K Ms. Shashi Juneja, Adv.
Ms. Pinky Behera, Adv.
Karnataka MR. Prabhuling Navadgi, AAG
Mr. Vikram Huligoll, Adv.
Mr. Shubhranshu Padhi, Adv.
Kerala Mr. G. Prakash, AOR
Mr. Jishnu M.L., Adv.
Maharashtra Mr. Rahul Chitnis ADV.
Mr. Sachin Patil, AOR
Manipur Mr. Pukhrambam Ramesh Kumar, Adv.
Ms. Anupama Ngangom, Adv
Mr. Karun Sharma, Adv
Meghalaya Mr. Amit Kumar, Advocate General Meghalaya
Mr. Avijit Mani Tripathi, Advocate On Record
Ms. Rekha Bakshi, Advocate
Mr. Shaurya Sahay, Advocate
M.P. Mr. Aman Lekhi, Sr. Adv.
Mr. Saurabh Mishra, AAG
Mr. Arjun Garg, Adv.
Ms. Rati Tandon, Adv.
Mizoram Mr. Siddhesh Kotwal, Adv
Ms. Astha Sharma, AOR
Nagaland Ms. K. Enatoli Sema, AOR
Odisha Mr. Sibo Sankar Mishra, AOR
Punjab Mr. Atul Nanda, Adv. Gen
Mr. Karan Bharihoke, Adv.
Ms. Uttara Babbar, AOR
Rajasthan Dr. Manish Singhvi, Sr. Adv.
Mr. Ashish Kumar, AAG
Mr. Sandeep Kumar Jha, AOR
Sikkim Mr. Narendra Kumar, Adv.
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Tripura Mr. Vikramjit Banerjee, Sr. Adv.
Mr. Shuvodeep Roy, AOR
Tamil Nadu Mr. Jayanth Muthuraj, AAG
Mr. M. Yogeshkanna AOR
U.P. Mr. P.S. Narasimha Sr. Adv
Ms. Aishwarya Bhati, AAG
Ms. Garima Prashad, AOR
Uttarakhand Dr. Abhishek Atrey, Advocate
Mr. Shadman Ali, Advocate
Ms. Vidyottma Jha Advocate
Ms. Ambika Atrey, Advocate
West Bengal Mr. Suhan Mukerji, Adv.
Mr. Amit Verma, Adv.
For PLR Chambers
UTs
A&N island Mr. K.V. Jagdishvaran, Adv.
Ms. G. Indira, AOR
Ms. Rangoli, Adv.
Chandigarh Mr. Nikhil Goel, Adv.
Mr. Naveen Goel, Adv.
Mr. Dushyant Sarna, Adv.
D&N Haveli Mr. R. Balasubramaniam, Sr. Adv.
Mr. Prashant Singh B., Adv.
Mr. Raj Bahadur Yadav, AOR
Laddak Mr. M. Shoeb Alam, Adv.
Mr. Mojahid Karim Khan, Adv.
Lakshadweep Mr. Raj Bahadur Yadav, Adv.
Puducherry Mr. V. G. Pragasam, AOR
Intervention/Impleadment
49693-94 Mr. Kapil Sibal, Sr. Adv.
Ms. Indira Jaising, Sr. Adv.
Ms. Nupur Kumar, AOR
49553/54 Mr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Sunil Fernandes, AOR
Mr. Avishkar Singhvi, Adv
Mr. Muhammad Khan, Adv.
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Mr. Varun Chopra, Adv.
Mr. Omar Hoda, Adv.
Mr. Prastut Dalvi, Adv.
Ms. Aishwarya Mohapatra, Adv.
Mr. Gurtejpal Singh, Adv.
51453 Mr. Shashwat Anand, Applicant-in-person
51726 Mr. Nitin Mishra, Adv.
Ms. Mitali Gupta, Adv.
51676&78 Shri. P.V.Surendranath, Adv.
Mr. Biju P. Raman, Adv.
Shri. Subhash Chandran KR, Adv.
49668/49670 Mr. Alakh Alok Srivastava, AOR
49585-86&49687-88 Mr. Colin Gonsalves, Sr. Adv.
Mr. Satya Mitra, AOR
Mr. Gunjan Singh, Adv.
Mr. Siddharth Seem, Adv.
Ms. Anupradha Singh (Advocate)
Ms. Harini Raghupathy (Advocate)
Ms. Pragya Ganjoo(Advocate)
51821/20 Mr. Jaideep Gupta, Sr. Adv.
Ms. Nanita Sharma, Adv.
50577 Mr. Prashant Bhushan, Adv.
50446 Mr. Ejaz Maqbool, Adv.
Mr. Sagheer Ahmed Khan, in person
Ms. Akriti Chaubey, Advocate
Ms. Aishwarya Sarkar, Advocate
50464 Mr. Shadan Farasat, Adv.
50475-76 Mr. Raj Kishor Chourdhary, Adv.
Mr. Shivam Sharma, Adv.
Mr. Pradeep Kumar Mittal, Adv.
Mr. Shakeel Ahmed, Adv.
50488 Mr. Sandeep Kumar Jha, Adv.
51634,51636 & 51637
NHRC Mr. B.S. Patil, Sr. Adv.
Mr. Mohit Paul, Adv.
Mr. P. Chidambaram, Sr. Adv.
Mr. Anand Grover, Sr. Adv.
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Mr. Gautam Talukdar, Adv.
Diary No(s). 11394/2020 Mr. Sanjay Parikh, Sr. Adv.
Mr. Abhimanue Shrestha, Adv.
Mr. Narendra Kumar, AOR
Mr. Chirag M. Shroff, AOR
Mr. Gopal Sankarnarayanan, Sr. Adv.
Mr. K.V. Vishwanathan, Sr. Adv.
Ms. Mithu Jain, AOR
Mr. Arnav Vidyarthi, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the parties. List the matter on 09.06.2020 for orders.
(MEENAKSHI KOHLI) (RENU KAPOOR)
AR-CUM-PS COURT MASTER
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