Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 213(1)] [Section 213] [Entire Act]

State of Haryana - Subsection

Section 213(1)(b) in Haryana Panchayati Raj Act, 1994

(b)the measures needed to improve the financial position of the Gram Panchayats, Panchayat Samitis and Zila Parishads ;