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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(11) in The Milk and Milk Product Order, 1992

(11)Every holder of registration certificate shall inform of any additions or alterations made to the premises, to the registering authorities within 30 days from the completion of addition/alteration.] [Substituted by S.O. 639 (E), dated 27th August, 1993.]