Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(2)(i) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(i)each police station shall maintain an up-to-date list of senior citizen living within its jurisdiction especially those who are living by themselves alone (i.e without there being any member in their household who is not a senior citizen).