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[Cites 0, Cited by 5] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(b) in Guruvayoor Devaswom Act, 1978

(b)"Commissioner" means an officer not below the rank of Secretary to Government, who professes the Hindu Religion and believes in Temple worship, appointed by the Government, by notification in the Gazette, to be the Commissioner for the purposes of this Act;