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Bombay High Court

Valathi Thevar Udayar vs The State Of Maharashtra And Anr on 13 February, 2019

Bench: B.P. Dharmadhikari, Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

        CRIMINAL APPLN. U/S 482 NO. 899 OF 2015

 Valathi Thevar Udayar                                     ....Applicant
             V/S
 The State Of Maharashtra And Anr                       ....Respondent

Adv. Aabad Ponda i/b Indrajeet Suryavanshi For Applicant Adv. Dhaval A.Patel i/b M/s. K. Ashar & Co. (resp. No. 2) Smt. S.D.Shinde, APP for state CORAM : B.P. DHARMADHIKARI & SMT. ANUJA PRABHUDESSAI, JJ DATE : 13th February, 2019 P.C. :

At the request of learned advocate for the petitioners, Stand over to 27/02/2019.
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