Madhya Pradesh High Court
Kamlesh vs State Economic Offence Research Bureau on 14 December, 2018
1 CRA-9213-2018
The High Court Of Madhya Pradesh
CRA-9213-2018
(KAMLESH Vs STATE ECONOMIC OFFENCE RESEARCH BUREAU)
1
Jabalpur, Dated : 14-12-2018
Shri Anand Mohan Khare, counsel for the appellant.
Shri Brajendra Kushwaha, Panel Lawyer for the respondent/State.
List this case for final hearing along with Cr.A. No. 8274/2018.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE vy Digitally signed by VAIBHAV YEOLEKAR Date: 19/12/2018 02:38:32