Delhi High Court - Orders
Pr. Commissioner Of Income Tax, Delhi - 1 vs At & T Global Network Services (India) ... on 10 November, 2022
Author: Manmohan
Bench: Manmohan, Manmeet Pritam Singh Arora
$~7 to 10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 288/2018
PR. COMMISSIONER OF INCOME TAX,
DELHI - 1 ..... Appellant
Through: Mr. Siddharth Jamwal, Advocate for
Mr. Kunal Sharma, Senior Standing
Counsel for Revenue.
versus
AT & T GLOBAL NETWORK SERVICES
(INDIA) PVT. LTD. ..... Respondent
Through: Mr. Sachit Jolly, Ms. Disha Jham &
Mr. Sohum Dua, Advocates.
8
+ ITA 348/2018
PR. COMMISSIONER OF INCOME TAX,
DELHI - 1 .... Appellant
Through: Mr. Siddharth Jamwal, Advocate for
Mr. Kunal Sharma, Senior Standing
Counsel for Revenue.
versus
AT & T GLOBAL NETWORK SERVICES
(INDIA) PVT. LTD. ..... Respondent
Through: Mr. Sachit Jolly, Ms. Disha Jham &
Mr. Sohum Dua, Advocates.
9
+ ITA 364/2018
PR. COMMISSIONER OF INCOME TAX,
DELHI - 1 ..... Appellant
Through: Mr. Siddharth Jamwal, Advocate for
Mr. Kunal Sharma, Senior Standing
Counsel for Revenue.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:11.11.2022
18:54:51
versus
AT & T GLOBAL NETWORK SERVICES
(INDIA) PVT. LTD. ..... Respondent
Through: Mr. Sachit Jolly, Ms. Disha Jham &
Mr. Sohum Dua, Advocates.
10
+ ITA 915/2019
PR. COMMISSIONER OF INCOME TAX - 1 ..... Appellant
Through: Mr. Siddharth Jamwal, Advocate for
Mr. Kunal Sharma, Senior Standing
Counsel for Revenue.
versus
M/S. AT&T COMMUNICATION SERVICES
INDIA PVT. LTD. ..... Respondent
Through: Mr. Sachit Jolly, Ms. Disha Jham &
Mr. Sohum Dua, Advocates.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 10.11.2022 At the pass over stage, learned counsel for the Appellant is stated to be on his legs before another Court.
In the interest of justice, re-notify on 10th January, 2023.
MANMOHAN, J MANMEET PRITAM SINGH ARORA, J NOVEMBER 10, 2022/msh Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:11.11.2022 18:54:51