Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Jharkhand - Subsection Section 70(d) in Bihar Coal Mining Area Development Authority Rules, 1988 (d)The makers or sellers of any articles of food or drink shall not use any deleterious colouring matter or noxious druses in the manufacture thereof.
