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State of Uttar Pradesh - Section

Section 932 in Rules under the United Provinces Excise Act, 1910

932. Contractor not permitted any interest in retail vend.

- The contractor, and if the contractor be a corporation or a company registered or otherwise, every member or shareholder of it for the time being is not permitted to hold any interest in the retail vend of Ganja and Bhang within the area of his contract.