Tripura High Court
Haripada Bhattacharjee vs The State Of Tripura & Others on 26 March, 2018
Author: Ajay Rastogi
Bench: Ajay Rastogi
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
WP(C) No.164/2018
Haripada Bhattacharjee
----Petitioner(s)
Versus
The State of Tripura & others
----Respondent(s)
For Petitioner(s) : Mr. I. Chakraborty, Advocate. For Respondent(s) : Mr. T.D. Majumder, G.A. HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 26/03/2018 Counsel for the petitioner submits that identical writ petitions are coming up before the court on 19.4.2018.
List the matter before the court on 19.4.2018, as prayed.
CHIEF JUSTICE Pulak