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Tripura High Court

Haripada Bhattacharjee vs The State Of Tripura & Others on 26 March, 2018

Author: Ajay Rastogi

Bench: Ajay Rastogi

                                 Page 1 of 1


                      HIGH COURT OF TRIPURA
                            AGARTALA

                             WP(C) No.164/2018

Haripada Bhattacharjee
                                                       ----Petitioner(s)
                                  Versus

The State of Tripura & others
                                                     ----Respondent(s)

For Petitioner(s) : Mr. I. Chakraborty, Advocate. For Respondent(s) : Mr. T.D. Majumder, G.A. HON'BLE THE CHIEF JUSTICE MR. AJAY RASTOGI Order 26/03/2018 Counsel for the petitioner submits that identical writ petitions are coming up before the court on 19.4.2018.

List the matter before the court on 19.4.2018, as prayed.

CHIEF JUSTICE Pulak