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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Telangana - Subsection

Section 45(2)(m) in Telangana Weights and Measures (Enforcement) Act, 1958

(m)the limits of error which may be tolerated in weights and measures and weighing and measuring instruments used or intended to be used in transactions for trade or commerce;