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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Bihar - Subsection

Section 36(3)(c) in Bihar Private Irrigation Works Act, 1922

(c)An order of the Collector under clause (b) for the return of the land to the claimant shall operate to revest the land in the claimant subject to all the right of other persons existing at the time of acquisition.