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M/S Popular Vehicles And Services Pvt. ... vs The Commissioner Of Income Tax on 11 January, 2019

Bench: Uday Umesh Lalit, Ashok Bhushan

     ITEM NO.17                                  COURT NO.9               SECTION XI-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.43129/2018

     (Arising out of impugned final judgment and order dated 02-07-2018
     in ITA No.172/2016 passed by the High Court Of Kerala At Ernakulam)

     M/s. POPULAR VEHICLES AND SERVICES PVT. LTD.                             Petitioner(s)

                                                        VERSUS

     COMMISSIONER OF INCOME TAX                                                 Respondent(s)

     (FOR ADMISSION and I.R. and IA No.185472/2018-CONDONATION OF DELAY
     IN FILING )

     Date : 11-01-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                    Mr.   P. Gopinath Menon, Sr. Adv.
                                          Mr.   H. Beeran, Adv.
                                          Mr.   Mustaq Salim, Adv.
                                          Mr.   Usman Ghani Khan, Adv.
                                          Mr.   R.S. Jena, Adv.
                                          Mr.   Radha Shyam Jena, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag along with SLP (Civil) No.32361 of 2015.

List both the matters on 11.02.2019.

Reason: (MUKESH KUMAR) (SUMAN JAIN) COURT MASTER BRANCH OFFICER