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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Uttarakhand - Subsection

Section 35(2) in Himalayan Garhwal University Act, 2016

(2)For tuition fees fixed for various courses conducted by the University, 31 percent rebate shall be give to the permanent residents of the State of Uttarakhand who shall seek admission as per sub-clause (1) above.