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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(3) in The Punjab Nurses Registration Act, 1932

(3)When the office of vice-president becomes vacant another member shall be elected vice-president for the remainder of the term of office of the vice- president in whose place he is elected or for the remainder of his term of office as member whichever is less.