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Bengal Presidency - Section

Section 18 in Police Regulations, Bengal , 1943

18. Magistrate's orders to pass through Superintendent.

- All orders on the police, except judicial orders, issued by the office of the District Magistrate shall ordinarily be sent through the Superintendent, This includes orders relating to tours by the District Magistrate and other officers and the provision of supplies by the police. Similarly, orders issued by the Sub-divisional Magistrate shall be sent through the Sub-divisional Police Officer or if there be no Sub-divisional Police Officer, through the Circle Inspector.