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[Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act]

State of Nagaland - Subsection

Section 273(1)(g) in Nagaland Municipal Act, 2001

(g)Bathe in, at or upon any water-works or wash or throw or cause to enter therein any animal, or throw any rubbish, dirt or filth into any water works so wash or clean therein any cloth, wool or leather or the skin of any animal, or cause the water of any sink or drain or any steam-engine or boiler or any polluted water to turn or be brought into any water-works, or do any other act, whereby the water in any water-works is fouled or likely to be fouled.