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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(4)(b) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(b)For land situated within 2 Km from the periphery of a mandi not included in clause (a), the price shall be 25% above the reserve price.