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State of Rajasthan - Section

Section 75 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

75. Illustration of the procedure as to the counting of votes under Rules 69 to 73.

- Illustration of the procedure as to the counting of votes given in the Schedule to the conduct of Election Rules, 1961 made under the Representation of People Act, 1951 (Central Act 43 of 1951) shall also be a guide for the procedure as to counting of votes in accordance with the provisions of Rules 69 to 73.