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[Cites 0, Cited by 0] [Section 201] [Entire Act]

State of Jharkhand - Subsection

Section 201(4) in Bihar Education Code, 1961

(4)The financial position of the school is sound with at least Rs 5,000 in reserve fund invested in National Savings Certificate or other Government securities and Rs. 5,000 in General Fund. The school makes regular payment to teachers according to the approved scales of pay and has introduced the system of Provident Fund.