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[Cites 0, Cited by 1] [Section 41] [Entire Act]

State of Jharkhand - Subsection

Section 41(3) in Jharkhand Co-operative Societies Act, 2008

(3)The Registrar shall, before the expiry of the period of super session under sub-section (2), require the Administrator to take necessary action for the constitution of the new Managing Committee and the Administrator shall forthwith hand over the management to the new Managing Committee constituted in accordance with the provisions of the Act and the Rules.