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[Cites 0, Cited by 0] [Section 14(7)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(7)(xxiv) in Rajasthan Ropeway Rules, 2000

(xxiv)such matters as the State Government may deem necessary and lay down from time to time which shall be deemed to be forming part of the conditions of License; and