Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 234A(1)] [Section 234A] [Entire Act]

Union of India - Subsection

Section 234A(1)(a) in The Income Tax Act, 1961

(a)where the return is furnished after the due date, ending on the date of furnishing of the return; or