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[Cites 0, Cited by 1] [Section 52] [Entire Act]

State of Uttarakhand - Subsection

Section 52(1) in Uttaranchal School Education Act, 2006

(1)The provisions of sections 29, 30 31, sub-section (2) to sub-Section (14) of section 34 and sections 35 to 51 shall not apply to recognized institutions run and maintained by the State Government or the Central Government.