Andhra Pradesh High Court - Amravati
Polipalli Srikar vs Y Nethaji on 5 November, 2025
JN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVAT!
WEDNESDAY, THE FIFTH DAY OF NOVEMBER,
TW THOUSAND AND TWENTY FIVE
-; PRESENT: |
THE HONOURABLE SRI JUSTICE BATTU DEVANAND
AND
THE HONOURABLE SRI JUSTICE A HAR! HARANADHA SARMA
WRIT APPEAL No. 258, 259, 289, 274, 274, 277, 278, 287, 244, NY, 348
319, 338, 839, 344, S43, 343, 344, 348, 348, 249, 354, 387, 368, 380, 362,
363, 364, 369, 570, S74, 372, 37S, 374, S78, 376, 377, 407, 420 and 442 of
| 2024
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WANs 288 OF 2024 .
(rit Appeal under clause 19 of the Letters Patent io Aggrieved by the Order
dated 15.03.2024 made in W.P_.No. 15701 of 2082 and batch)
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28. Marthala Ramanatha Reddy, S/o Marihala Ramakrishna ees
Mio 2/2) st Ward Dorasanipall Vilage Proddatur Mandal YOR
&
Kadaoa District, Andhra Fradesh, Nall Ticket No 2771004968.
29. State of Andhra Pradesh, rap by fis Princinal Secretary, GAD, AR
Secretariat, Velaganucl, Amaravall.
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Rassondents
ia Nase af 2024:
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circumstances stated in the affidavit {ied in support of the pefition, the High
oraying thal in the
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Fatidon umder Section 751
Court may be pleased fo suspend the operation of the Order dated March 12,
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2084 in WR TS?O) of 2028 and baich, Rancding disposal of WA. No. of
20e4 on the fle of the High Court,
The Appeal coring on for hearing, upon perusing the Petiion and the
affidavit fled in support thereef and the orders of the High Court dated:
27 88.2024, 27.03.2024, 18.04. 2026, 20.08 2084, O8.O8 2084 & TO O8 2088
made herein and upon hearing the arguments of Mis C SINDHU KUMARI
mae
Advocate for the Appellant, and of SRI SYED GHOUSE BASHA, Advyocale
KARA RAO,
Advocate for the Respondent No.i0, and of GP FOR GAD, for the
Respondent No 2g:
£5
for the Respondent Nos.t fo 8 and of SRI AMBAT! SODHA
2
tae
WA NO: 259 OF e024:
(Wit Appeal under Clause 19 of the Letters Patent, is preferred against the
order made in WP.No. 15745 of 3022 & Batch, dated 13.03.2024, on the Me of
the High Court
Hehween:
1. CRirifot or Chand, Sfo Chiritoli Adiseshu, Aged about 29 years, R/o.
go
Fist 107, 58-9-7(23, Sais Visishta Residency, Opposite HDFC Bank,
near Ratnamahal, Santhapeta, Qngole, Praksam Districl-523001
2. Raghava Sri Ram Vangala, S'o V B P Sarma, Aged about 39 years,
Rio. 49-90-29, Lalifhanagar, Akkayyapalem, Visakhanainam 5300178, AP
» Apoailantsimplead Petitioners!
Respondent Nos.46 & 49
AND
{. State of Andhra Pradesh, Rep by its Chief Secretary, A.P Secretariat,
Velagapudi, Amaravatli, Andhra Pradesh State.
2. The State of Andhra Pradesh, Rep. by is FPrincinal Secretary, General
Administration Department (Service), AP. Secretariat, Velagapudl,
Amaravall, Guntur District.
ihra Pradesh Public Service Commission (APPSC), Rep by is
retary, R&S Building, MG Road, Vileyawada, Andhra Pradesh.
Respondents/Respondents Nos.] to 3
4, GogireddyVenketa Lakshmi, D'o Kasalah, Aged about 39 years, Hall
Ticket No. O7O708868, O.No. 10-104-S-a-3, Jewaher Nagar
Colony, Markapur, Prakasarn - 825378.
&
RY
Ney
rs
8. § M AkheebdJaved, Sfo Shaik Jiani Aged about 25 years, Rio D
Andhra Pradesh, Nall Ticket No SYOPOS238
i Venkata Ramaiah, S/o i Krishnaiah, Aged about 28 years, Rfo 8
trey, Fs
9, Ravela Vilage, Tadikonda Mandal, Guntur District-S22 078,
tos
wd
@ Colony, Sydapuram, SPSR Nellore District, Andhra Pradesh, Hall
Fioket No. 2702 145683
98. Adimulam Sravan Siddu, Sfo Adimulam Siva Prasad, Aged about
8 years, Rio Door No. SAIGSCTS41, Lakshmi Nagar, Ralampeta,:
Annamaiah District, Andhra Pradesh Nall Ticket No. 271105487
8g, Marthala Ramanaiha Reddy, Sfa. Marthala Ramakrishna Reddy,
fo 2/21, 1 Ward, Dorasanipall Vilage, Sroddatur Mandal, ¥YSR
Kadapa District, Andhra Pradesh, Hall Ticket No. 271004988, |
Respondenta/Respondent Nos.14 to 98.
VANo.g OF 2024:
Petition under Section P51 of C.F.C is fied praying that in the
circumstances stated in the Affidawt fled in support of the pefifien, the High
Gaur may be pleased fo suspend the order and judgment dated 13.03.2024 in,
WP No 18745 of 2022, Pending disposal of WA. Ne. 259 of 2024, on the He:
afidavil fled in support thereof and the Order of the sigh Coun, dated
S17 OGS2024, 18.04 2024 SS.04 2044, OS O8 S026 & 10.05.2084 made hereir
8.0
and upon hearing the arguments of Sd $5 Prasad, isarned Senior Counsel
yo
aasisied by Si Chidambara Sastry, learned counsel for the appellant and Sr
Ravi Sankar Jandhysla, isarned Senior counsel assisted by Sn Syed Ghoause
-
z
Sasha, learmed Counsel for Respondent Nas. 1 fo 8:
3
WA No.288 DOF 2024:
Git Appeal under Clause 18 of the Letters Patent is fled against the
norimon order made in WLP No. 18701 of 2022 & hatch dated 14.03.2084, on
the fle of the High Court).
Selween:
1. K Sharathi Soulanya, Aged about 36 years, Dfo K. Suryanarayana Kaiju,
D.Ne. HIG 8, Housing Board cofony, Near Shivalayam,
FPurushotlapuram, Visakhapatnam.
Sunt! Rumar Athuru, Sfo.A Sankar Reddy, Aged about 30 Years Rfo
Flat No 204, 5.320/B, Sri Paada Mansions, Gayatri Nagar, Near Mahila
ho
Universiy, MR. Pall. Tirumatl - 57/502
Sreekanth Reddy Bheerarn, S/o B Subbareddy, aged abnul 38 years,
oo
Fo 45/107-1, Balai Nagar, Kadapa - 876003
4, SurnenRenukaiah, Sfo S SrinivasaRac . Aged about 30 years, Rio. 3
3é, Katiempudi village, Fonnurmandal, Guntur-822 124. |
5. Gajale Geetha Pranavika, D/o. Galiala Raghava Reddy, Aged about 26
years Rio. Pacamatiiveedhi, Griddalur wilage, Sydapuram Mandal,
Nellore district 524409 |
6. Konda Yugakeerthi, DYo. KR. Sambi Reddy, Aged about 27 years, Ryo.
Fiat no- 405, B block, SivaGreenValley, Gorantia, Guntur-S22034
m
Anlagacdda Veera Kishore, Sfo Anagadda Veera Raghavulu, Aaged
about S2 years, RYo 2485, LIGH HH APHB Colony, Radana- 970003
Hall fioket Number - 277 104088.
& Nermalkant Sudeepa, , Dfo.N. Siva Sankara Rao, Aged about 29 years,
Rio 1-148 Sekurupaiem, Chebrole, Guntur S2ee13
9. RapatiLohit Jaya Sagar, Sia R Adinarayana Rao, Aged About 36 Years,
Rio. House No 1-2/1, SF-4, Sri Rama Chandra Nilayam Rama Naga
Nidamanuru, Viayawada Rural, Nrishna 327704.
ons
oP
1G, Venkaiesh Cheepurugall, S/o Amparao Cheeourupall Aged
re nN 3
"/o.Rlat no 203, New Sommariliu anartmenis, Thafavari
wage:
Me
shoul 23 years,
sireal, Andhra Prabha colony, Adth Singh Nagar, Vileyawada,S20015
Aprpesianis/Leave Petitioners
(AND
The State of Andhra Pradesh, Rep by fis Principal Secretary, General
verde
Administration Department Gervice}, AP Secretariat Velagapuc
Amaravall Guntur Disine
2. Andhra Pradesh Public Service Cammission, Rep by lis Secretary
Andhra Pradesh al Viayawada
3. NammanapaliiMianol Reddy, Sio N Sahadeva Reddy, Aged about 26 |
years Rio D No 57/160, NGO Calony, Rayachaly, Annamaian District,
Andhra Pradesh-8 19289 Hall Ticket No 277 100328.
4. Madaracu Sunny Vamel Krishna, Sfo M Mohan Rao, Aged about 29
years Rio Flat No 108, 8 K Singh Towers Rurmnool, Kurnool District
Andhra Pradash Hall Tickel No 277607938.
"at
Boda Sampath Hela Sharon, DYo 8 S Samth Kumar, Aged about 25
years Rfo Plot No 225 Ringiown Phase-1, HUDA Colony, Near Airport
woleny, Shamshabad, Ranga Reddy Telangana-S07218 Nall Ticke! Ne
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2
AIS
"ot
PY SIDS
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Pollpalll Srikar, Sfo FP Satyanarayana Murhy, Aged about 29 years Rfo
O No S8540846, Simhadripuram, HE Colony, Visakhapatnarn-5300¢8
iS Ai
Andhra Pradesh, Hall Ticket No 2POSO48 "9
send
Ruruba Machu Latha, (vo Late K Naganandam, Aged about S33 years
Ria Door No T1144, _Resiompet ee 004, Ananthapur
8. G Bhavya Reddy, DYo G Venkalaram! Reddy, Rfo Door No 2704
Near Governor Kalyana Mandapam, Gunmikuntia Road, S N Calarry,
4
3.
Lo
4
Rayachoty, Annamayya Oistrict 516 269 Hall Tickel No 277003839
tooeh
ns
9. M Hemalathe, OYo M Hari Krishna Rio Door No 22505546, Reddys
Colony, Madanapatie, Anna amayya restrict, Andhra Pradesh Hall Ticket
30, Gondesi Bhanodaya, Dfo G Ramana Reddy, Aged about 26 |
years Rig Door No 511442, Senapall Street Reddy, Thunglam, BHRV
Post, Galinwaka Mandal, Visakhapatnam District, Andhra Pradesh Hall
Ticket No 2Po209oo07,
44. N Satish, S/o N Suryanarayana, Aged about 27 years, Rfo Door
No 5155 Chippagiri Post 518 396 Kurnool District, Andhra Pracesh Hail
Ticket No 277200328.
Ww. Bayana Krishna Mahesh Reddy, S/o BayanalJanardhan Reddy,
Aged about 2¥ years R'o Door No 14/81 Kotha Street, Porumamiia
YSR Radapa District, Andhra Pradesh, Hall Ticket No 2711705346
13. Dr B Pranavi, O/o B Shanmukha Rao Aged 28 years, R/o Fiat No
S03 Venkat Ram Mansion Gadde Ram Mohan RIG, Colony
Lakshmipuram Cofeny Poranki Krishna Distict, Andhra Fradesh Hall
Ticket No 270612632
1. MatchaDivya, Do M Ravi Kumar, Aged about 27 years, Rio Door
No 411/195, Sirlpall Residency, GF2, Balalinagar, Opo AB Towers,
Krishna Lanka, Viiayawada NTR ONstricl-Ss0012. Andhra Pradesh, Nail
Ticket No 270708303.
15. RKoandenud? Sal Naveen, S/o K Surya Prakasa Rao, Aged about
3
28 years Rio Door No 8164/4, Seethayyagarl Thota, Pilhaguram-
§3d480. Hall Ticket No 270405734
V6. R Phanindra, Sfo R Kati Reddy Aged about 32 years, Ria Door
No 2122, Penurmaka Post, Tadepalli Mandal, Guntur [Netricl, Andhra
Pradesh, Half Ticket No 270205780,
17. Aluru Mohammad Khadeer, S/o Nazeer Ahmed, Aged about 24
years Ria Door No 126/418 Society Colony Ranneluru Road,
Jammelamadugu YSR Radana District, Andhra Pradesh Hall Ticket No
78. Atiada Vankaia Ramana Murthy, Sfo Appaia Naku, Aged about
29 years Rio Nagallavalasa Vilage Guria Mandal Vizianagaram District,
Andhra Pradesh-535 si? Hall Ticket No 2? Os024de
No 179 Ravela V Tacikenda Mandal Guntur District, Andhra Pradesh
S28078 Hall Tisket No 270703238.
20. i. VankataRamaish, S/o | Arisimaiah Aged about 28 years Rfo &
Colony Sydapuram SPSR Nellore Districl, Andhra Pradesh Nall
Noket No 2702 14563.
Zi. Adimulam Sravan Siddu, Sie Adimulam Siva Prasad, Aged about
q
~
Te ror o 7 one Rte SS SR Ser ws x HY wey Bw es
e8 years Ria Door No @f86eci84), Lakshrs Nagar,
,
RalampetaAnnamalah District Andhra Bradesh. Hall Ticket No
2? 1105487.
Marthala Ramanatha Reddy, S/o Marthala Rarnakrishna Reedy,
",
5
NS
Rio 2/21, ist Ward Dorasanipall Vilage Proddatur Mandal,
YSRKadapa District Andhra Pradesh Nall Ticket No 2/ 1004966
{Respondent Nos.8 to 22 impleaded as per Court Order dated
2112. 2022 Vide IA No 4 of 2022 in WIP No. TS7O1 of 80223
ee. Thufluruviiayabhasker, Slo Raghu Rarmaiah, Aged
Years Rio D No DV-208, South Mopur Vilage Nellore Rural Mandal
Nellore Cistict-824004 Hall ticket No 270 900 904.
aa, Pamur! Suresh, Sfo Muragaiah Aged about 32 Years, Rio D No
Sis? GN Kandriga Vilage Narayanavanam Mandal, Chittoor District
817881, Hall ticket No 271 309 S20.
Chalanti Suraj Dutt, Sio Chajant Peter kumerDull, Aged about 32
3
ae
Years Rio D No 208 Magle Town Villas, Hyderabad Pin SQQQ86 Hall
ticket No 20604844 |
ae, Muthumula Nagarnani, [fo Ramalinga Reddy, Aged about 34
>
Years Rio D No d42 Fendimarnt Vilage, sere Mandal, YSR
"e
Radana Distnct816217 Hall ticket No.2fT1a2o4
Ze. Lenka Arunakumari, Dio Lakshmi Naidu Aged about 34 Years,
Rio D No 272 Mond Veedhi, Penasam Gantayada, Visianagaram
Districh 538215 Hall tioket No 270204634
25. Shaik Safiya, Dfo Sardar Bhasha Aged about 27 Years, Rio 2 No
é6441t2 Chigurutnanu Peta Dhnone Mandal, Kurnool District 518233
Hall tickel No 277302591.
29. Talagamseli Swetha, DYo Hanumantha Rao, Aged about 28
Years Ria O No 29655, | Ramalayam back Street, Kotha Peta Vinukonda
Gurur Distic-S22b4 7, Hall ticket No 270708099.
30, M Prithvi Raj, Sfa Mohan Rao MRC Aged about 34 Years, Ria D
No 204 8-Biock Swarnalok Complex Narasingarao Peta, Kurnool
Distnel518004 Hall ticket No.27 1370720.
RespondenisAvell Petitioners
LA.No Ss OF 2024
Petition under Sectio: T81 CPC is Hed oraying that in the
courstances stated in the affidavil fled in support of the writ pedition, the
High Court may be pleased to suspend the order and judgment dated 13 0
2084 in WP No T5701 of 2022, pending disposal of WUA.No. 258 of 2022 an
the fle of High Court.
The Appeal corning on for hearing, upon serusing the Petition and the
afiddavil fled in support thereof and the orders of the High Court dated:
21.03.20e4, 27 O32. 2084, 18.04 2024, 29.04 2024, 06.05.2024 & 10.05 2024
made herein and upon hearing the arguments of Sri.o.S.Prasad, learned
Senior Counsel! assisted by Sri Chidambera Sastry, learned counsel! for the
appellant and Sri Ravi Sankar! andyala, learned senior counsel assisted by
Sri Syed Ghouse Basha, igarned counsel for Respandent Nos.1 to &:
Soa,
Soy,
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aN
WAND: 271 OF 2024:
orders passed In WP No. 18745 of 2022, dated 13.03.2024, an the fle of ihe
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TOs. Mararapu Sunny Vam msi Krishna, Sfo M Mohan Rao Aged abaut 28
years Rio Flat Ne 105 BK Singh Towers Rumoaol Kumool District Andhra
Pradesh Hall Ticket No 271301938
1Q3. Boda Sampath Nela Sharon, D'Yo 8 S Sarith Kumar Aged about 26
years Rio Plot No 225 Ringtown Phase 1 HUDA Colony Near Airport Colany
shamshabad Ranga Reddy TelanganaS04218 Hall Ticket No 277305132
104. RKuruba Madhu Latha, Ivo Late K Naganandam Aged about 33 years
Rio Door No 11144 Rudrampet AnanthapurSi§ O04 Ananthapur District
Andhra Pradesh Hall Ticket No 271205896
{O05. Polipalli Srikar, S/o. P Satyanarayana Murthy, Aged about 28 years, Cec
Deputy Collector, Rio.D.No. 8540246, Simhadripuram, HB Colony,
Visakhapatnam No 2 fO204879
IA NO: 2 OF 2024:
veo
Fatiion under Section 151 of CPC is filed praying {hat in the
chcumstances stated in the affidavit fled in support of the petition, the High
Gourl may be pleased to suspend the operation of the Order dated
TUG. 2024 in WOR TS%45 of 2022 and batch, pending disposal of the Writ
Appeal No. 20 of 2024, an the fle of the High Court.
The Appeal coming on for hearing, upon perusing the Pefifion and the
alidavit fled in support thereof and the orders of the High Court
Gated OS 2084, 27.03.2024, 18.04.2024, 39.04.2084, O8.08. 2084 &
10.05.2025 made herein and upon hearing the arqumenis of Sri S.S Prasad,
igamed Senior Counsel assisted by Sri Chidambara Sastry, learned counsel
for Ms. Moguluru Alswarya, Advocate for the annellanis and Sd Ravi Sankar
Jandhyala, learned senior counsel assisted by Sri Syed Ghouse Basha,
isarned counsel for raspandent Nos.1 to &:
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RirlatiGapi Chand S/o ChintotiAdeseshu
ged about 27 years Rfo 58972 Flat LO
Sai Visishta Residency Gpposite HIPC Bank -
Santhapeta Ongole Prakasarn District S23001.
Mey
Aged about 30 years Rfo 1/15098 7
Upstairs YerramukleapalliKadapa S1G004
S0.Nithin Joshi S/o N Santhosham
Aged about 28 years Ryo sisi
Anjanadrl Colony Bharamagar Visakhapatian
Aged about 26 years R/o D No 30 NSE: Residency .
&
Beside Sal Babs Temple OppGaliGopiramMangaligtri
Guntur District Andhra PradeshS22508
, 8é.Raghaya Sri Ram Vangala 5/4 V Bhaskar Prasad Sarma. ;
Aged about. 34 years, Rio 49929 AkkayyapelemlLalithanagar, --
' Visakhapatnam SSQ01g st ne
#3. PesaruSindhuPriye Dio Pesara Lings Reddy,
Aged about 28 years Rfo 10199876 Rayindre' Nagar, -
NagaramKeesarsa Mandal, Medchal, a
Malkajgini District, Telarigauna Soe ges
=4.SreenivasuluRalu K $/5 Reddalal: Raju, - .
Aged-abont 35 years, R/u KathulsguttaPalli Village,
Guntimadugu Fost, LakkireddyPalli Mandal, .
Anviamayya District $44.289 one
58.6 V Ramanakanth Reddy S/o G V Ramana Reddy
Aged about 27 years Réo 42/807 111.
Bhagya Nagar Colony Radapa S16001
5. Jobn irginPalaparthi S/o Belthazey,
Aged about S4-years Ryo 1114236,
KK Street Gunupudi, Bhimavaram
West Godavari District-534 204
+#.KolikipudiPramod S/o K Thirumala Rae, -
Aged abont 33 Fears, R/o G No C158 NTPC,
Deepanfali Nagar Parawada Mands!
&9,M SaiNaick So M Ramesh Naick
Aged shout 27 years Rfo 21678/2.
Pilerudnnamayya [Netrict AP SLY 214
69.6 Nitin $/o'G loshi Babu,
- Aged about 30 years Rfo H No L4codd
Retween Two Railway Gates
| Mori aspetTenai Guntur nist steict
7G Punnapa Lakshmikanth si} g © Adinarayuna
Aged about 26 years R/o 259 RothapetaGurramkends | Mandal
Annamiayya Disrrict Andhra Pradesh-317 297
_ 7S SaiManchar S/o Anfaneyulu N Aged 31 years
RYfo Hanumapuramkanelel AnanthapuraniSi9922
Pa. VatfileusiBhavya D/o.Lesla Prasad.
Aged 27 years Ry fo Ponnur Guntur District
13.KonchadaRupesh Sfs Konchads arse Rao
Aged about at 1 yeas, S. -RYo SI0ET4/ fi
he
Fa, EnagantiPr 'eimgagar o s/o Bragant iLmoninianclarRac, -
«Aged 28 years, Rfo 101641 /16, Vee rab abhadra Resisency,
Santosh Nagar Kari ininagary Telangen SO
75, Kappa a Ravichandra Reddy S/o Gopi Krishna,
Aged about 85 years Rie. Palas Srikalavam .
76.Raghu Kuram S/o K c Muthyate,
Aged about 32 years R/o Thottipampu Village,
Nagupalli Past, Darimapeta Mandal Shadradt,
Rothapudamyle slangans SO? 306
77 SimhadriPragnaRadhiles Do Simhauri,.
Aged about 32 years, R/fo PES3 / 1,
Ramasat 'Tataple Strear Chinnamaricdioalll,
.Narsapur West ¢ Godavari DOSS4275 --
78. Mahesh Alakateor $/o A.Gopal Reddy,
Aged about 33 years, Réo No 10142294, |
Krishna, Nagar N apart, Chitteor District $17 $90
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IANO: 2 OF 2024:
Petition uncer Section 151 of CPC is filed praying
that in the circumstances stated in the affidavit fled in
support of the petition, the High Court may be pleased to
suspend the operation of the Order dated 73.03.2024 in
W.P.15745 of 2022 and batch, pending disposal of the
Writ Appeal No. 274 of 2022, on the file of the High
Court
The Appeal coming on for hearing, upon perusing
the Petition and the affidavit filed in support thereof and
the orders of the High Court dated.21.03.2024,
ef 03.2024, 18.04.2024, 29.04.2024, 08.05.2024 &
10.05.2025 made herein and upon hearing the
arguments of Sri S.S.Prasad, learned Senior Counsel
assisted by Sri Chidambara Sastry, learned counsel for
orAnup Koushik Karavadi, Advocate for the appellants
and Sri Ravi Sankar Jandhyala, learned senior counsel
assisted by Sri Syed Ghouse Basha, learned counsel for
respondent Nos.7 to &, the Court made the following:
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tapeuncosee:
eae, Ao. St
am, Guntur ee
28.87. wba } |
'agarjuca a Reddy, Ages about 26 Vsars i
af Sathya:
ans Ole Cail tte ae « Date ¢ ata appol Ph a
22. andl sinprsinah Rey. wee
SF TRO3188 . Appointed as Gepuly- Collector
- Pradesh616203, Hall Ticket Noo? 103844 |
" ue
¥, Nanubala Sai Praveen, Syo 8 Venkalia Ramana, Aged
205286
mA d about 28 yaar Roses
: ate
7 cecaeng :
iment Ri
336
epuly Superintendent of Polles Urufer Orders. of appoinine
Flat No S020. art Poor, KAD Arc cade Reakie Bhashyan. School, Jesus 7
Nagar, Anantapur,
NEDA
nsegar.. Sie EragantiLaxmimanabar Rao, Ager
Ore ers of {Appoint ment, RA RAGA U8, Ver :
» Deputy Regis ear, in 'A fp coopera ative Re
'Rfo Paltsa Sdkekulam
84. Raghu Kurarn,, Sfo K Muthyalu, Aged about$2 yoars, Ooo. District
Employtient OFA ser Under Orders of Appoinirent, Rio. Thett DSU 1 Wilage
tea
nashOy
MS
- . GANT 38a Mandal Bhadradn i Cothagudent, Fed lange
592,
Vee
: ony y Visakhiapanan -5200
3 tba shmi Nagar Ral jampeta, "Annamnalalt es moet
3S Ania Pradesh, Halt Ticket Ne. 2P 41 ORY me
ar
(17. Marthala Ramanatha Reddy S/o.Marthala
Ramakrishna Reddy, R/o:2/21, 1°' Ward, Derasanipalli
Village, Proddatur Mandal, YSR Kacapa District, Andhra
Pradesh, Hall Ticket No. 277004966.
| ..auespondents
|.A.No.3 OF 2024 |
Petition under Section 157 CPC is fled praying that
in the circumstances stated in the alidavit Ted in
support of the writ appeal, the High Court may be
pleased to suspend the order and judgment dated
13.03.2024 in W.P.No. 15745 of 2022, pending disposal
of WA No. 277 of 2022, on the He of the High Court.
Petition coming on for hearing, upon perusing the
Petition and the affidavit filed in support thereof and the
earller order of the High Court cated 22.03.2024,
27.03.2024, 18.04.2024, 29.04.2024, 06.05.2024 &
10.05.2025 made in LA.NoS of 2024 in W.ANo.277 of
2024 and upon hearing the arquments of Sr Patanjall
Pamidighantam Advocate for the Petitioner;
Le
WA NO: 278 OF 2024
(Nrit Appeal under Clause 18 of the Letters Patent, is preferred against {he
sere
&
orders passed in WP No. 15750 of 2022, dated 15.00.2024, on the fils °
High Court}
es ubbarayay
BO. Venkala Ramaiah, S/o | Krishnaiah Aged about 28
years Rio BC Colony Sydapuram SPSR Nellore Distic
Andhra Pradesh Hall Ticket No 270214563
O71. Adimulam Sravan Si ddu, S/o Adimulam Siva Prasad
Aged about 28 years Rio Door No 6/869C 1841 Lakshmi
Nagar Rajampeta Annamaiah District Andhra Pracesh Hall
Ticket No 271105487
De. Marihala Ramanatha Reddy, S/o Marthala Ramakrishna
Reddy Rio 2/21 ist Ward Dorasanipalll Village Proddatur
Mandal YSR Kadapa District Andhra Pradesh Hall Ticket No
2? 1004985
Respondent Nas 16 to 52 impleaded as per Court Order di 24-
{2-2022 Vide IA No 3 of 2022 in WP No 15740 of 2022
.. Respondents
lANo.2 OF 2024
Petition under Section 191 OPC is fled praying that in the
circumstances stated in the affidavit Med in support of the writ
netition, the High Court may be pleased to suspend fhe orders
passed In WP No. 15750 of 2022, DL13.03. 2024, pending dispos
af WA No 279 of 2022, on the file of the High Court.
Petition coming on for hearing, upon perusing the Petition and
the affidavit fled in support thereof and the earier order of the Nigh
Court dated 22.03.2024, 27.03.2024, 18.04. 2024, 29.04.2084,
03.05.2024 & 10.05.2025 made herein and upon hearing the
arguments of Sr.Medapati Santosh Reddy Advocate for the
Petitionel
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Date of Appointment 25,08, 208¢
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Aged about 31 years R/o 6/8/9879 Srinivasa Nagar NGO colony,
Tinwpati 517507, Hall 'ticket rhumber 2LSOOG375, _
Appointed as Assistant Prohibition and Excise Superintendent,
Date of Appointment Not yet received appointment order
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B Vinod Kumar Natk, S/o 8 Purushoatham Naik,
aged about 31 years, D No AS/18933, Saraswathi N agar,
Rayachoty Annamayya Dist, -- .
Hall Ticket No 271108951, Selected as Assiatant Excise Superintendent
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28. Subrayhunanyarn Sormnalata, S/o B Janardha
Aged about 80 years,
Qce Assistant Frohibition and Excise Superintendent.
Ryo Flat No 308 Sri Krishna Avenue NGO Calony
28, G Bhavya Reddy, tio G Venkatarami! Reddy
Réo Door No 3? @49171 Near Governor Nalyana Mandaparni,
Gumnikuntla Road, SN Colony Rayachoty Annamayya [Hstrict
Hal Tickel No 271003839 :
30, M Hemalatha, D/o M Hari Krishna
Ryo Door No 22508648 Reddy = Colony Mac i sanapale,
rmiamayya District Andhra Pradesh Hall Ticket No 271 00642¢
Si. Gondesi Bhanodaya, [fa OrRamana Reddy
Aged about 26 years R/o Door Nb 51144 /3 Senapali Street Reddy,
io Thay rigiam BHPV Post Gajuwaka Mandal Visa: khapatnam District,
Andbra Pradesh Hall Tinket No 2 EO RR07
Appellants / Re Spor ndenis 4,13 te 17, 38, 86.27, S5 to 40,
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: i Gogire daly Verikata Lakshmi I} /o Kasaiah
Aged aba 1U G9 years Hall Ticket No 270708805 D No 10104288,
Jawahar Nagar Colony Markapur Prakasam S28318
S. Potamesctt S vamala Aparna, D/o Potamestti Subba Rao
Aged about 20 years Hall Ticket No 270409509 R/o [) No Li
Prusaripamu Rajsvommangi Mandal East Godavari District 5 58436
o. Komarabattina Rajesh, S/o Rabu Rao
Aged about 32 years Hall 'NWeket Ne 270804815
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Number 27 1202954 Appointed as Deputy Collector Date of Appointment
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iv, A Sayi Sree /o Mohan Aged) about 28 years R/o Sth Floor SP
Residency Ravindra Nagar Pattabhipuram Guntur 522 005 Hall Th cket
Number 271200277 Appointed as Deputy Collector Date of Appointment
i8. Ethamakula Kiranmayee, Aged 25 years D/o B Subramar yiyam 1D Ne
{S111 Pedda Kapu Street trrupati Andhra Pradesh SIY 501. Appointed as
Deputy Collector Date of Appointment 89062022
ig. R Rrishna Naik, S/o Bamav: ath Verikatesu Aged about G1 years
Address Barna. gir Hi Diguva Tharula Eddulapalli Post Parnidi Mandal
Anantapur SiS 77S Appointed as Deputy Collecter Date of. Appointment
2. Devarakond la Akhila, | Be Datla Trinrurthula Aged about 2° y fo
YS Balaji Enclave Beside BSNL Office Govt Haspital Road Jangare
Sauder Bhiru District Andhra Pradesh Hall Ticket Number 2
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i. Gandluri Kesavardhan Reddy, S/o G Na ABAT]UTIA Rede y Aged about 28
Years old Ryo 6/108 /b & th ward Nal aguntaapall Bukkenoe am Mandal
Sri Sathya Sai District SIS 144 Hall Ticket Number 271208186 Appointed
ag Deputy Callector Date of Appointment OS08389
42. Navuru Chandana Harsha, D/o Navuru Venkata Ramanaiah Aged
about tse years ok] 17/50) eadepal Machiliipatnam Srishna Dist Andhra
Pradesh 521 O01] Hall Ticket No 270612787 Appointed as Assistant
Commissioner of State Tax on 15 O82022
23, Shatk Sureya, D/o S Jaffer Fusasin Aged about 26 years Ryo Plot
a Lil' Jaya Nagar olony " Babes peite ca Tirupathi Hall Ticket No
LOO<016 Appointed as Assistant Cammiissioner of State Taxes Date of -
Appak nf TSOS2083
a4. KY Lakshmi Prasanna, D/o K Ramanjaneyulu Agec :
o Ft ond Shujathnagar Ongole Prakasarm [Natrict Hall? y 'oket No
wee 07 iG * Appoint ted as Assistant Commissioner Of State tax Date af
int maenit LS082022
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ag, EHV Siva Prasad, S/o K Satva Narayar a Aged 25 years District Tri bal
Welfare officer R/ o Agraharam Street Khajipet Mandal YSR UMstrict Andhra.
Pradesh 516205 Hall Tieket No 2711038: Si
37. Tarini Sanyasirac, S/o Ramarao Aged 48 years Assistant Tressury
Cicer R/o Goslarm village aeeerey cole Visianagar am District J ndhie a
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38 Kundula Pooja Vihari, D/o Kundura Bala Gangadhar Tuak
Aged 24 years Assistant Treasury Officer R/o D No 715
Crop Village Secretariat Kovvur Dhramavaram Andhra Pradesh
Hall Ticket No 270805497
29, Chiritoti sop! Chand, S/o Chiritoti Adeseshu
Aged about 27 years R/o 56972 Mat 10),
Sai a Visishta Residency Cipposite HDPC Barns ,
Santhapeta Ongule Prakasam District S300}
40. G Bhargay, S/o Ge Suryudu
Aged about 30 years R/o- £41509,
VWipstairs verre ke skapall KRadapa S1OQ004
41. Nithin 1 Joshi S/ oN Santhosham oe °
"Aged about 28 years R/a. 1813T/ h, Ane anacri Col omy Bhar raimagar
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42. ENfra Raghuveer, & Sfa BV Aniane "winta Aped about 26 years. Ryo D
We S01 NSR Residency Beside Sai Baba Temple Opp Grali Gom MYATT
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438. Haghava Sri Ram Vangala. S/o V Bhaskar Prasad Sarma
Aged about 34 years Rfo 49929 Akkayyapalem
Lalithanagar, Visakh apatnam i 5300 NS
44. Sreenivasulu Ratu K, S/o Reddaiah Rafu Aged about 35 yeara Onc
Deputy Collector Under Grders of Appointment B/o Kethulaguita Pall
Vilage CF untimadug u Post Lakkireddy Pali Mandal Annamayy a Nstrict
S16 257 --
45, GV Ramanakanth Reddy, S/oGV Rama sa Reckly Aged abou tL:
years Oen Deputy Collector Under Orders of appointment R/o 42/30
Bhagya Nagar Colony Radapa SiG
46. John irqin Palaparthi, S/o Belthager Aged about G4 years Unc
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Murali Nagar Visakhapatnam 530 HOO?
Si. Enaganti Py remaagar. S/o o Eraganti i Laaorimanchar Rao
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Oce Deputy Registrar in AP Cooperative Services
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63. Raghu Kuram, S/o Kh Muthyal: Aged about 32 years
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Réo Thottpanipua Village Nagupalll I Damrmapeia Maral,
Bhadradri Nothaguciem Telangana S07 308
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64. Sirnhadri Pragnia Radhika, D/o Sirohadr Aged about 32 Rae:
Occ Assistant Commissioner R/o 9153/1 Ramasai Ternple Street,
Uhinnarmamic Hpall Narsapur West Godavari I SS4n75
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65. Venkatesh Grarulhi, S/o Satyvanarayana Mur rthy
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Ganceh Nilayarn Main Road Beside Bhargava Hospital,
KorukondaSa3geg
Ooou T De -puty Collentor R fo tine PO14229A,
Rrishna Nagar Nagari Chittoor [Netrict SIP 580
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GY. Movidi Van, D/o M Dakshena Murthy Aged about 32 years
Ocou Deputy Collectur R/o 2611382 Sneha Nagar,
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Kontayapaiem Nellore 524004
Bo. YY Bhavani Sankari, D/o Y Venkata Balai
Aged about 2 years Docu 'Deputy Callertor,
Rye BASIL Anantha Township AnantamarS 15008
eo, Sotha Asha Raman, DO/o B Ch Rarnanaiah
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80. R Phanindra,, So R Koti Reddy, Aged about 22 years R/O GOOF
No 2122 Penumaka Post Tadepalli Mandal, Guntur District Andhra
Pradesh Hail Ticket No 270205700
84. Afluru Mohammad Khadeer,, S/o Nazeer Ahmed Aged about 24
years Rio Door No 1/26/4178, Society Colony Kanneluru Road,
Jarmalamadugu, YSR Kadapa Distrcrt, Andhra Pradesh, Hedi Ticket
No 2717101033
&2. Attada Venkata Ramana Murthy, S/o Appala Naidu Aged about
29 years Rio Nagailavalasa Vilage Guria Mandal Vielanagaram District
Andtva PradeshSS5 217 Hall Ticket No 270202442
83. S M Akheeb daved,, S/o Shaik Jilani Aged about 25 years Rio D
No 179 Ravela V Tadikonda Mandal, Guntur District S22 078 Anchra
Pradesh Hall Ticket No 270703238
84. Venkata Ramaiah, , S/o | Krishnaiah Aged about 28 years R/o B
c Colony Sydapuram, SPSR Nellore District Andhra Pradesh Hall
Tieket No 2702 14583
&S. Adimularm Sravsm Siddu,, Sfo Adimulam Siva Prasad Aged about
38 years Rio Door No 6/869C 1841 Lakshmi Nagar, Rajampeta
Annarmaiah District Andhra Pradesh Hall Ticket No 271105487
88. Marthala Rarnanatha Reddy,, S/o Marthala Ramakrishna, Reddy
/o 2/21 tet Ward Dorasanipalll Vilage Proddatur Mandal, YOR
Kadapa District Andhra Pradesh Hall Ticket No 271004980
Respondents
IA NG: 2 OF 2024:
Appeal under Section 1517 CPC is filed praying that in the circumstances
_gtated in the affidavit fled in sugport of the writ appeal, the High Court may be
mieased io suspend the orders passed in WP No 45745 of 2022, DY 13 08
2024, pending disposal of WA.No.287 of 2024, on the file of the High Court
The Appeal coming on for hearing, upon perusing the Petition and the
afidavit fied in support thereo? and upon fearing the arguments of Sr
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LANo. 2 of 2024:
Petition under Section 151 of CPC is fled praying that in
the circumstances stated In the affidavit fled In support of the
petition, the High Court may be pleased to Suspend the
operation of the order dated March 13, 2024 in WP No 15844
of 2022 and batch, pending disposal of W.A. No. 314 of 2024,
on the We of the High Court.
The pelltion moming on for Rearing, upon perusing the
Petition and the affidavit fled In su Peer thereof and the order of
the High Court order dated 02.04.2024 & 10.05.2025 made
herein and upon hearing the arguments o Smt C SINDHU
KUMARI Acvvocate for the Petitioner and of Sri SRINIVASA
RAO BODDULURI Advocate for the Respandent Nos. 1,2, Sr
MANOJ KUMAR BETHAPUDI Advocate for Respondent
No.1t, Sr PV KRISHNA, Advocate for Reapandent No.2s:
,
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WA NO: 317 OF 2024:
QAirif Appeal ur
dated 13.03 2024 made i
yder clause 15 of the Letter Patent to Aggrieved
n W.PLNo. 18758 af 2022)
freee
RS
ASA
s
LANo. 2 of 2024:
Petition under Section 151 of CPC is filed
praying that in the circumstances stated in the
affidavit filed in support of the petition, the High
Court may be pleased fo suspend the orders
passed in W.P.No.16758 of 2022, Dt.13.03.2024,
Pending disposal of W.A. No. 317 of 2024, on the |
file of the High Court.
The Appeal coming on for hearing, upon
perusing the Petition and the afficavé filed in
support thereof and the order of the High Court
order dated 02.04.2024, 08.05.2024 & 10.05.2025
made herein and upon hearing the arguments of
SRI BAMMIDI SIDDA VENKATA SAI ARAVINDA
BABU Advocate for the Appellant, and of sri J
SUDHEER Advocate for the Respondent Nos.1 to
4 and of SRI N.Pramod, Standing Counsel for the
Respondent No.5, and of GP FOR GENERAL
ADMINISTRATION DEPARTMENT, for the
Respondent No.8:
Ae
WANOQ: 378 OF 20284:
; ded 28 yeas Gee MPO"
; De Late EN
agronndam. Aged abs)
S508:
IAT OF 2 OF 2024
Petition under Section 151 CPC ix fled oraying thet in the
\ Girournstances stated in the grounds Sled } support of the petition, the High
our may Oe 3 pease io suspend the orders passed In WOP.No 1S78S of
the High Court .
Fhe Asoeal coming
Ning. Uponperusing the Petition and the
, aridavit fled im support he order of the High Court c order dated
02.08, aUed, O8. ne 2024 & 10.0 ao Made hersin and upon hea
arge ' S3.Prasad, learned Senior wounse! assis sted
Chidambara Sastry. Advocate for the Appellants and of Sr } *
ANDMYALS, Serlor Cotinsal aasisted ay Sr Syed hot ise Basha. foay
counsel for respondent Nas. to 8:
2
Sh
yt
319 OF 2024:
a rit Appeal under Clause 75 of the Latters Patent is fled against the
: comn on order made in WLP No. 15844 of 2082 dated 13.03.2024, on Ihe Ne:
of the High Courf},
Jepathi, Dio Katireddy Bs
er Onlersof Appointment, 3
ar Shavaninuran V
eM
otines.
iA.Now? af S084
Petition under Section {151 CPO is fled praying tat in the
c¥cumstances stated in the affidavit fled in sunport of the writ agoeal, the
High Court may be pleased fo suspend the orders passed in WP No 18844 of
2028, D3 O8 Bas, pending disposal of WA No. 319 of 2024, on the file of
The Appeal coming on for hearing, upan perusing the Petition and the
afidawit Hed in support thereof and the order of the High Court order dated
0.04. 2024, 08.08. 2024 & 10.08. 2025 made herein and upon hearing the
arguments of Sn S.S.Prasad, learned Senior Counsel assisted By On
Chidambara Sastry, learned counsel for the appellant and Sd Ravi Ssnkar
Janghyala, learned senior counsel assisted by Sd Syed Ghouse Basha,
learned counsel for Respondent Nas. fo 8
WA NO: 338 OF 2024:
GATE Appeal under Clause 15 of the Letters Patent is fled against the arder
made in WP Nos. 1S 75? of 2022 dated 13.04.20: 24, an the fle of the High
Court)
Setween:
1. Palipalli Srikar, Svo P Satyanarayane Mu thy, Aged about 29 years,
Moc. deputy Collector, RYo OD Ne 5540346 snp HB
Colony Visakhanatnam§30022 Andhra Pradesh, Hall Tick
No 27O204879
Narrmanapalll Manoj Reddy, Sfo N Sahadeva Reddy, Aged about
es years, Occ, Deputy Collector, Ro D No 51/160 NGO Colony
Nayachoty Annamaiah District, Andhra Pradesh 516 258, Hall Ticket
8. Madarapu Sunny Vamsi Krishna, S/o M Mohan Rao, Agad about 28
years, Occ. Deputy Collector, RYo Flat No 105 8 K Singh Tewers
Kurnool Kurmaat District, Andhra Praclesh, Hall Ticket No.271201938
d
g:
R:
Re
x.
ge
vote
*
bed
had
he,
de
4. Boda Sampath Hela Sharan, D'o BS Samih Kumar, Aged about
20 years, Occ. Deputy Collector, Ria Plot No 935 Ringiown Phase |
HUDA Golony Near Airport Co ny Shamsh habad F Ranga Redey
Telanganasoi218, Mall Ticket No. 271308439
S. Ruruba Madhu Latha, Do Late K Naganand: dam, Aged about 38
years, Occ, Deputy Collector, Rio Door No 11444 Rudra ampetl
Ananthapur Ananthaour (istict, 815004 Andhra Praclash, Hall
Neket No 271205598
. Appellants/Respondants
AND
. OChandra Mohan, Sio Krishna Rao Aged SY years, Occ Teacher, Ria
115 Fedda Veedhi, Alikhola, Palasa, Srikakulam 532 92 Aridhra
Pradesh, Hall Ticket No 2701039235
AV Narasimha Kumar, Sfo Pavan Kurnar Aged 31 years, Occ Distict
Yauth Officer, P fo H No 4298 A Dibbala Roa d, Amrutha Hearl Hossital
Salyanaraynapuram, Ongols, Prakasam 823 0¢ G4, Andhra Pradesh, Hall
Ch Veera Venkata Satyanarayana, So Venkata Rao Aged 41 years,
Goo Teacher Ryo 1280 Amg Nagar. Muramanda, Kadium, East
Godavari District, Andhra Pradesh 533 126, Nall Ticket No 2Foagooga
Ballidi Ramesh, Sio Lokanadharn Aged 47 years, Orc FRO Ris
G2272/1 Narsipuram Chinnabadam, Malaga, Kasibugga Srikakulam $32
eae Andhra Pradesh, Nall Ticket No 27O80T edo
. Kandregula S A Lakshmi, D/o Baddeti Salyanarayana Aged 34 years,
Occ Jurdor Assistant Rand Repariment Rio H No 244 Gavara Veadhi
Maduguia Mandalam, M facuguia, Visakhapatnar Sai 027, Andhra
y
Pradesh, Hall Ticket No 2709146 85
Andhra Pradesh Public Service Cammis ssion, Rep by iis Secretary
RandB Bulidings MG Road, Vilayawada, Krishna Olstrict, Andhra
mong
. The State of Andhra Pradesh, Rep by its Principal Secretary to
_ Sovernnent General Administration Department, GAD Secretariat
Buldings, Velagapud!, Amaravathi, Guniur District, Andhra Pradesh
a)
OG Bhavya Reddy, Dio G Venkatarami Reddy R/o Door No 37/4917 4
Near Governor Kalyana Mandapam, Gurmikuntla Road, S N Colony
Mayachoty, Annaimayya [istrict 916 269, Nall Ticket No. 271003839
3. Mi Hemalatha, D/o M Hari Krishna Rio Door No 2250F848 Reddys
Calony Madanapalie Annamayya District, Andhra Pradesh, Hall Ticket
No.27 1008422
TQ. Gondesi Bhanodaya, Dio G Ramana Reddy, Aged about 28
years, R'o Doar No 5114472 Senapati sesh Reddy Thunglam BHPY
Post Gajuwaka Mandal, Visakhapatnam District, Andhra Pradesh, Hall
Ticket No. 270200907
'an N Salish, S/o N Suryanarayana, Aged about 27 years, Rio Door
No S155 Chippagiri Post 518 396 Kurnool District, Andhra Pradesh, Hall
set No.2? 1200329
Ye. Rayana Krishna Mahesh Reddy, Sfo Bayana Janardhan Reddy,
Aged about 27 years, Rio Door No 14/87 Katha Sireet Porumamilla
YOR Kadapa District, Andhra Pradesh, Hall Ticket No. 271105348
13. Or B Franavi, Dio B Shanmukha Rao Aged 26 years, Rio Flat No
SOS Venkat Ram Mansion, Gadde Ram Mohan RTC Colony
Lakshitipuram Colony, Poranki, Kr ishna Cistict, Andhra Pradesh, Hall
Nicket No. 27as 12632
14. Maicha Divya, Dio M Ravi Kumar, Aged about 27 years, R/o Door
No 4ti/igs Sirpaill Residency, GF2 Balalinagar, Opp AB Towers
Srishina Lanka Viiayawada NTR District 520013 Andhra Pradesh, Hall
Ticket No 270706305
Va, Sondepudi Sai Naveen, Sfo K Surya Prakasa Rao. Aged about
28 years, Ris Door No &164/A sesthayyagar Thota Pithapuram 533
ASO E G District, Andhra Pradesh, Hall Ticket No. 2704081314
1. R Phanindra, S/o R Koll Reddy, Aged about 39 years, Rio Door
Post Tadepalll Mandal, Guntur Districl, Andhra
py
No 2122 Penumaka
Pradesh, Hall Tisket No 2FO208760
Ve. Alum Mohammad Khadeer, S/o Nazeer Ahmed, Aged about 24
Yely Colony Karmelum Road
a
years, Rio Boor No 4
Jammalamadugu YSR Kadapa Oistrict, Andhra Pradesh, Hall Ticket
No. 271101033
1&8. Atlacta Venkata Ramana | Manny, S/o Appala Naidu, Aged about
2S years, R/o Nagallavalasa Vilage, Gurla Mandal \iz anagaram
MPRA OS acd
POMS84 3
NM
District, Andhra Pradesh S95 917, Hall Ticket No
19, SM Akheed Javed, S/o Shaik Jani, Aged about 25 years, Rio OD
No 179 Ravela V Tadikonda Mandal, Guntur District, 582 O78 Andhra
Pradesh, Nall Ticket No 270708238
20. i Venkata Ramaiah, Sio | Krishnaiah, Aged about 28 years, Rio B
- Colony Sydaguram SPSR Nellore District, Andhra Pradesh, Hall
Ticket No. 270214563
at, Adimulam Sravan Siddu, Sie Adimulam Sive Prasad, Aged about
28 years, Rio Door No 8/8890 1841 Lakshrai N Nagar vse peta
Annamaiah District, Andhra Pradesh, Hall Ticket No O?y4o maay
Be. Marthala Raranatha Reddy, Sia Marthala Ramakrishna Reddy,
Rio 2/21 ist Ward, Dorasaninal Village, Proddatur Mandal, YSR
Radapa Oistrict, Andhra Pradesh, Hall Ticket No. 2? 1004058
. Respondants/Respondents
IA.Ne.? of 2024:
Petion under section 1S) of CPC is fled praying that in the
circumstances stated In the affidavit Hed in Support of the wri aspeal, the
High Court may be pleaser to Suspend the operation of the Common Order
Caled 13.03.2024 in WP No.1 SPS? of 2082 and hate h, pending disposal of WE
No. To?o? of 2022, on the file of the High Court,
The Appeal coming on for Ageing, Upon pensing he Petition and the
affidavit fled In support thereef and the order mS oF the High Court dated
04.04.2034, 18.04.2004, 29.04 2084, 08.05. 2024 & 10 5.2028 made herein
te Yr
and upon hearing the arguments of S1 | Anup Koushik Karavaci, Advocate [a
the Petiioners anc Mis Sridevi Jampani, Advocate for the Respondent Nos
io 5 and Sri Vi Venkata Nagaraju, Standing Counsel for the Respondent Nod
'and GP for General Adrrinistration Department for the Respondent No.7;
WA NO: 338 OF 2024:
(Writ Appeal under clause 19 0 F the Latters Patent fo Agarieved by the Order
PVR
dated iS. 3. 202 eat made in WwW. PNG TS7OT of 2022)
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43.1 Venkata Ramaiah S/o, | Krishnaiah, Aged about 28 years,
Rio BC Colony sydapuram SPSR Nellore District, Andhra
Pradesh Hall Ticket No 2702714563
49. Adimulam Sravan Siddu S/o Adimulam Siva Prasad, Aged
about 28 years, R/o Door No 6/8G8C1S41, Lakshmi | adder,
= 3
Rajampeta, Annamaiah District, Anchra Pradesh, Hall Ticket
No. 271 105487
50. Marthala Ramanatha Reddy, S/o Marthala Ramakrishna
Reddy, R/o 2/21 1° Ward Dorasanipalli Village Proddatur
Mandal, YSR Radapa District, Andhra Pradesh, Hall Ticket
No. 271004966
| ...Respondents/Respondents
LANo. 2 of 2024:
Petition under Section 184 of CPC is filed praying that in
ihe circumstances stated in the affidavit filed in support of the
pettion, the High Court May be pleased to suspend the
operation of the Order dated 13.03.2024 in we No.1 &?50 of
2022 and batch, Pending disposal of WA. No. 44 of 2022, On
the fle of the High Court.
The Appeal coming on for hearing, upon perusing the
Petition and the affidavit Hed in Support thereof and the orders
of the High Court dated 04.04 2024, 18.04. 2034, 29.04 2024
08.05.2024 & 10.05.2024 made herein and upon hearing the
arguments of M/s MOGULURU ISWARYA Advocate for the
Petitioners, and of Mis SQDUM ANVESHA Advocate for the
Respondent Nos.t to 4 3, and of GP FOR GENERAL
ADMINISTRATION DEPARTMENT, for the Nespondent No. 14.
and of SRI V V NAGARAJU, Standing Counsel for the
Respondent No.15:
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IA NO: 2 OF 2022-
~,
Petition under Section wS4 praying that
he afiidayi fi lad } Herein,
G8
the High Court may be
EMRE |
vending disposal of WA No. 342 of oF eed, on the fle of the High Court
Tre petition corning an for "nearing. "pan perusin
afidavil fled In s Support there
4 2024, 28.04.2024 08.05
R04.
cr
hearing the arguments of Ws MOGULURU 1
Appellants, SRLSRINIVASA RAO BODDUL URD Adve
Nos.] & 2. Government Pleader for Genera! Administ:
and SriV Venkata Naga Raiu, Standin
4 nada
SWARYA Advocate far the
ae
Pattion and the
ON yy eed ot
CoO dated
bere i.
cate for
Ae > SAM tang
tration: foy ASHE
Soe mm gn and ane 3 &
(Wet Appeal under Clause 15 of the Letters Patent, is Mec against the
order made in WP. No.1
of the High Court)
Sefhween:
S765 of 2022 and batch, dated 13.03.20
ae
on
Agiaorhoucg
& RAIOE Pen
SESS
LA.No.2 of 2023
Petition under Section 151 of G.PG. is filed
praying that in the circumstances stated in the
affidavit filed in support of the petition, the High
Court may be pleased to suspend the operation of
tne Common Order, dated 13.03.2024 in WP No.
15765 of 2022 and batch, pending disposal of WA
343 of 2022, on the file of the High Court.
The Appeal coming on for hearing, upon
perusing the Petition and the affidavit filed in
Support thereof and the orders of the High Court
dated 04.04.2024, 18.04.2024, 29.04 2024.
08.05.2024 & 10.05.2025 made herein and upon
nearing the arguments of SRILANUP KOUSHIK
KARAVADI, Advocate for the Appellants, Sri
G.SEENA KUMAR, Advocate for the Respondent
No.1, GP for General Administration for ine
respondent No.2 and Sri.V.V.Nagaraju, Standing
Counsel for Respondent No.3:
oy
hecbee
a44 OF 2004>
und
8
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it
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bat
i
A
WA NO
A
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as
Sa.
ree
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ale .
Parawads Man
simia Rae
UDEtiony 2
sqggmonaneny:
aE -
"YA.No.2 of 2024-
Petition under section 154 of CPC is fled praying that in the
oh
crcumstances sisted in the affidavit fled in support of the writ appeal, {h
High Court may be pleased to ene ihe operstion of the Common Order
dated 13.03.2024 jr WP_No. 15806 of 2 and batch, pend ng ciaposal of WP
o
No. {5757 of 2622, on the Me of the Mion Court
The Appeal corning on for hearing, upon perusing the Petition and the
afidavii fled in support therenf ang the orders of the High Gourt dated
34.04.2024, 18.04 2024. 29.04 2024, 08.05.2024 & TO.08 S085
anc upon hearing the arguments af SRLANUP KOUSHIK KARAVARN
3
%
oye
<3
"ree
1B
&
oe
Advocate for the Pet foners and of Sri. RAMESH ELARLI Advorate for the
Respondent Nos. 1 io 4, GP FOR GAD for Respondent No.8 3, SRLVENKATA
NASARAIU. Sanding Gaunsel for Respondent Nod:
WA NO: 345 OF 2024: .
(Art Appeal under Ciause 16 of the Letters Patent, is Aled against
the order rade In WP.No. TS'S8 of 2028 and batch, dated 13.05. 2024, an
the fie of the High Court}
Between:
}. Polipall Srikar, S/o P Satyanarayana Murthy, Aged about 38 years Oce
Deouty Collector, RYo.D No S&40846 Simhaddpuram HE Colony
aa
Visakhapainanhbaad22, Hall Ticket No 2*OS088 7S
=. Nammanapalll Manoa) Reddy, S'o N Sahadeva Reddy, Aged about 25
years, Rio.D No 81/180, NGO Colony, Rayachoaty Annamaiah Oystrict
Andhra Pracdesh-516 258, Hall Ticket No SF ?TO0S26.
3. Madarapu Sunny Varnsi Reshma So. Mohan Rao, Aged about 28
ae
years, Rio. Rio Flat no 105, SK Singh Tay
oe
fers, Rurnoo!l District, And
4. Boda Sampath Nela Sharon Ovo. 8. S Samth Kumar, Aged about 28
mn
years, Rio. Plot No.22h, Ringieawn Phase, HUDA Colony, Near Arp
we
x
worry, Shamshabad Ranga Reeddy Telangana S102
5. Kuruba Machu Latha Ovo.Late K Naganandam, Aged about 33 years,
Rio.Dour Nood?id4, Rudrampef Ananthasur, Ananthapur ONistrict,
Andhra Pradesh, 815004, Hall Ticket No 27 1208898
ed
ht an ee
ay cy
MAN ELOKS
S
i "Appaitante/Weit Petitioners
7. Mandem Uday iran SfocYesu Daesu, Aged about 28 years,
Qoo Unmpioyes, Rio.F4, Tirupati Videge and Mandal, Prakasam
District, Andhra Pradesh.
4. OL Krishnaven! Chitidi O'o Seshubabu Subba Rao, Aged about 31
years, Oco:Unmployes, Rio Muthyalavarinaiem Vilage, Peravall
os
Mandal, West Godavar! District, 884330, Andhra Pradesh.
Al
3. K Yamuna Kumar D/o.Nagabhushanam Achan, Aged about 29 years,
Qoc Unmiployes, Rio. Dhone Vilage and Mandal Kurnon! District,
Andhra Pradesh,
4. Gadee Venkatesh S/o. Karunakara Rao, Aged about 30 years,
Goo Unimployee, R/o.Flat No. 102, Sal Pancy Apartment Siterarn
Tawnshis, Nallapacu Guniur District, Andhra Pradesh
beaes Writ Peifioners/Respandertis
$F
The State of Andhra Pradesh, a by iis Principal Secretary fo
Government General Administratian Department GAD Secretariat
Suiltings Velagaoud! Arnaravathd Guntur Oistrct
8. Andhra Pradesh Public Service Commission, Rep by its Secretary, R
and 5 Buldings MG Road, Viayawacda Krishna District, Andhra
Pradesh
. B Bhavya Roapini, O/o G Venkatarami Reddy, R/o. 37/4917) Near
md
Governor Kalyana Mandapam Guninikuntla Road, SN Colony
Rayachoty, Annamayya District 816 289, Hall Ticket No 271005839
& M Nemalatha Dfo.M Nari Krishna R'o. Door No. 2250E848, Reddys
Calony, Madanapalls, Annamayya District, Andhra Pradesh ~ S16 389
Hall Ticket No.27 10064239
8 Gondesi Bhanodaya D/o.G. Ramana Reddy, Aged about 26 years,
7
Rio. Door No.51i46/2, Senapati Street Reddy, Thungalam, BHPV P
Ganwaka Mandal, Visakhapainam District Andhra Pradesh Nall Tic
We. N Satish S/o.N.Suryanerayang, Aged about 26 years, Rio Door
No.O155, Chippagiri Post, Kurnool District, Andhra Pradesh -519398,
Nall Ticket No.2? 1200428
V4, Bayana Krishna Mahesh Reddy S/o. Bayana Janardhan Reddy,
Aged about 27 years, RYo. Door No. 14/81, Kotha Street, Porumamilla,
YOR Kadapa, Andhra Pradesh -Hall Ticket No.2?71105348
te Ori Pranavi Dfo.B Shanmukha Rao, Aged about 28 years,
ro. Fiat No 503, Venkat Ram Mansion, Gadde Ram Mohan, RTC
ana"
os
Galony, Lakshmipuram Colony, Poranki Krishna Oistrice, Andhra
Pradesh ~ Hall Ticket No 270822832
Raa
senelte
3. Matcha Divya Dvo.M Ravi Kumar, Aged about 37 years,
No.s2i/i98, Sirinalli Residency, G
g
Kristine Lanka, Vilayvawac
s
Ticket No STOFO6303
3S
Me Balajinagar, Oop AB Towers
Seb.
2, NTR District Andhra District 580073. Hal
qa, Mondepuci Sai Naveen Sia. k siurya Prakasa Rao, A
@
B
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CS
Cistrict, Andhra District, Nall Ticket No O7oeas7sn
we heat
18, R Phanindra S/o.R Koti Raddy, Aged about 32 2 years, Rio Doar
Rat hy
No.2i22, Penurnaka Post, Tadenalli Mandel, Guntur District Andhra
YS. Aluru Mohammad Khadeer Sio.Nazeer Ahmed. Aged about 24
years, Rio.Door No. 1/S6/41/ Society Colony, Kanneleru Road,
vemmalamadugu, Y YOR Kacdana District, Anchra District 82009 3, Hall
Vicket Noe? 1{O1ds3
TP. Attada Venkata Ramana Murihy Sio 2 Appala Naidu, Aged about
2S years, Rio. Nagallavalasa Vilage, Gurla Mandal, Vizianagaram
Cistict, Andhra District 845218, Hall Ticket No 270509 f4Ae
18, S.MLAKheeb Javed Sia. Shaik Jiani, Aged about 38 years,
Rio.D No. ti?o Ravela V Tadikonda Mandal. Quntur Oistrict, Anchra
District 522018, Nall Ticket No S77 0g038
Vg, i Venkata Ramaiah So] Krishnaigh, Aged about 28 years,
Rio. B.C Catony, Sydapuram SPSR Nellore Dist cf, Andhra District, Half
Picket No. 270374583
20. Acimulam Sravan Siddu Sie Acimu!
fee
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2), Marthala Ramanatha Reddy S/o. Marthala Ramakrishna Reddy
=
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Rio.2/2t 1" Ward Dorasanipalll Wage Proddatur Mand al, YSR Kaden
Disinet, Andhra Pradesh, Half T
veoel
_.Respondents/Respondents
LA.NO.2 of 2022 |
Reiion under Section I8t af CPC. is fee Previn that in the
Hed i i
circumstances stated in the affidavit fik
eoun me y be pleased to aus spend ihe operatian of the { Commo Le Deer, "Ga nied
3.03.2024 in WP No. 15758 of 2082 and baic oh, 'pend ng disposal af WA 345
i. 2 022, an the fi eel the High Gourt.
The Appeal corning on for hear rig, upon perusing the Petition and!
afidavil Med in su port thereof and the orders of the High Courl ds
ne ae e024, 16.04. §. $8.04. 2064, 08.05.2024 & 10.05.2025 made herein
u 'pon Hearing the. arguments of Mis. Moguiuru Aishwarya Advocate for the
apoele nis, SridiSucheer, Advocate far the Respondent Nos.f ff 4,
Sr. V.V.Nagarait, Standing Counsel for Respondent No.8 and . GP fo
Seneral Administration forthe respondent No.6, the Court made the following:
WA NO: 348 OF 2024:
>
(OWVnt Appeal under Clause 1§ of the Letters Patent, fled against the order
made | mW oP No 18808 of 2022, dated 13.05.2024, on the file of the Hi igh
Bolween:
CECA ALIREDISITIEILOU a ts iin
Governed
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Andhra Pradesh Hall Tickat No 271004088.
Respondent Nos 43 fo 62 impleaded as mer Coun Order dt 24
12 2022 Vide [A No § of 2022 In WP No 15785 of 2092
IA NO: 2 OF 2022
Petition under Section 154 CPC praying that in the
circumstances slated in the affidavit Aled nerein, the High Court
may be pleased fo suspend the operation of the Order dated 13
O3 2024 In WP 15806 OF 2022 and baich, pending disposal of
WA.No.852 of 2022, on the file of the Miah Court
The Appeal coming on for hear ing, upon perusing the
Petition and the affidavit fled in support thereof and the orders
ofthe High Court dated 18.04.2024 & 16.05. 2025 made herein
and upen hearing the arguments of SRIBS VES LARAVINDA
BABU Advocate for the Appellants, SRLKAMBHAMPAT!
RAMESH BABU Advocate for Respondent Nos.1 fo a.
Government Pleader for General Administratio for
Respondent No.8 and SYUN. Pramod, Stan ding Counsel for
Nespondent No.5:
WA NO: 348 OF 2024:
(Writ Appeal under Clause 78 of the Latters Patent, fled against the order
made in WOPLNo S75? of 2082,
Count}.
Hawean:
Sen
iF
dated 13.09.2024, on the He of the High
e
laadal Gentur Die .
OOS
at No 270 oozed
2, Agimulam Sravan Siddu, S/o Adimulam Siva Prasad
Aged about 28 years R/o Door No 6/969C 1841 Lakshmi
Nagar Raiampeta Annamaiah District Andhra Pradesh
Hall Ticket No 271105487
2d, Marthala Ramanatha Reddy, S/o Marthala
Ramakrishna Reddy R/o 2/21 ist Ward Dorasanipalll Vilage
Proddatur Mandal YSR Kadana District, Andhra Pradesh
Mall Ticket No 27100498
Respondents/Respondenis
iA NO: 2 OF 2022
Petition under Section 151 CPC is filed praying that in
the circumetances stated in the affidavit filed herein, the High
Court may be pleased to suspend the operation of the Orders
passed in WP 15701 OF 2022, dated 13 03 2024, pending
disposal of W.A.No.349 of 2022, on the file of the High Court.
The Appeal coming on for hearing, upon perusing the
Petition and the affidavit filed in support thereof and the orders
of the High Court dated 18.04.2024, 29.04.2024, 08.05.2024 &
10.08.2025 made herein and upon hearing the arquments of
SRLB.SVS_ARAVINDA BABU Advocate for the Appellants,
SWTJSRIDEVL Advocate for Respondent Nos.1 to 2,
or.N.Pramod, Standing Counsel for Respondent No.6 and
Government Pleader for General Administration for
Respandent No ?:
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IANO: 2 OF 2022
Petition under Section 151 CPC praying
that in the circumstances stated in the affidavit
filed herein, the High Court may be pleased to
suspend the operation of the Order dated 13 03
2024 in WP 15806 OF 2022 and batch, pending
cisposal of W.A.No.357 of 2022, on the file of the
righ Court.
The Appeal coming on for hearing, upon
perusing the Petition and the affidavit filed in
Supporl thereof and the orders of the High Court
dated 18.04.2024 & 10.05.2025 made herein and
upon hearing the arguments of MS.C.SINDHU
KUMARI Advocate for the Appellants,
SRLKAMBHAMPATI RAMESH BABU Advocate
for Respondent, Government Pleader for General
Administration for Respondent No.65:
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Rio 2/2i Ist Ward, Corasanipalll Vilage Procddsatur Mandal YSR
Kadapa District Andhra Pradesh Hall Ticket No 2710040a6
145 The State of Andhra Pradesh, Rep by its Chief Secretary, AP
oecretariat Velagapucdl, Amaravatl, Guntur District .
146 The State of Andhra Pradesh, Rep. by its Principal secretary Genera!
Adminisiration Department, Service A P Secretariat, Velagagudl,
Amaravall, Guntur District
veetens Respondents
IA. NO: 2 OF 2032
Petition under Section 184 PC oraying that in the circumstances
Slated in the affidavit fled herein, the High Court Tay he pleased fo suspend
ine operation of the Order dafed 13 09 2024 In WP 15745 OF 2009 and batch,
bending disposal of ALA.No 260 of 2022, on the fis of the High Court
The Appeal coming on for hearing, upon perusing the Petition and the
afiidavit Hed in support thereof and the orders of the High Court dated
18.08. 2024, 29.04.2024, 08.05.2024 & 10.05.2025 made herain and upon
hearing the arguments of MS.C.SINONLD KUMAR: Advocate for the
Appellanis, SRUCHALASANI AJAY KUMAR Advocate far Respondent Nos.1
fo 70, Sn Mano} Kurnar Bethapud!, Advocate for Respondent No.4,
SHLN.Ashwani Kumar, Advocate for Respondent No.80, SREP DURGA
PRASAD, Advocate for Respondent No. SY, SRLPLV KRISHNAIAH Advocate
for Respondent No.G8, Sr_Ambatl Suchakar Rao, Advocate for Respondent
No.tQ¢, Government Pleader for General Administration for Respondent
S62 OF 2084:
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ray
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Cound.
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27? G87 3990
03 Malla Seefharam, S/o Mallamallesu age 47 years teacher
orkakuiam mnd and dist APHTNOSTOIGIET2
$4 Anumula Udeya Kiranreddy, S/o AC pulla ReddyAged? OO RS
Rangapuram vilage Bethamcheria mandal Nandyal disiAP 878598.
WY number 27 7308972
$5 Ecibuy V Siva Kumar, Sfo Simbachalam Aged about 41 years
Ocnupation Ermployee 121 MGH Colony Oop KM Nagar
Venkampeta Post Parvathiouram Viginagaram 4 Y No 270@G0085
38 The State of Andhra Pradesh, rep by Hs. Principal Secretary to
Goverment General Administration, Velagapudl, Armaravaihi,
Gurttur Districl, Andhra Pradesh District
. Respondents
IS NO: 2 OF 2032
Pettion under Section 161 CPC praying that in the circumstances
sigied in the affidavit fled herein, the High Court may be pleased fo suspend
the operation of the Order dated 14 63 2024 in WP 16846 OF 2022, oending
disposal of WLA.No. 363 of 2082. on the file of the High Gourt.
The Appeal coming on for hearing, upon perusing the Petition and the
allidavit flyd in support thereof anc the orders of the High Court dated
18.04.2024, 29.04 2024, 08.05 2024 2 10.05.2085 made herein ane upon
heating the arguments of MS.C.SINONU KUMAR! Advocate for the
:
Government Pleader for General Administration for Respandent No S6:
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IA ND: 2 OF 2022
Petition under Section 151 CPC praying thal in the clroumstan ces
stated in the affidavit fled here in, the High Court may be pleased fo suspend
the ooeration of the Order dated 73 09 2024 In WP 19758 OF 2022 and hatch,
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pending disposal of WA. No. 364 of 2022, on the file of the High Court.
The Appeal coming on for hearing, upon serusing the Pelition and the
Hidavit fied in support thereof and the orders af the High Cour dated
18.04 2074 & 10.05.2025 made herein and upon hearing the arguments of
MSUO.SINDHU KUMARI, Advocate for the Appellant, SRILJOUDHEER
Advocate for Respondent Nos.] to 4, Sr Ambati Sudhakar Rao, Advocate for
Respondent No.1G and Government Pleader for General Administration for
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(Writ Appeal under Clause 16 of the Letters Ps tent, fled against the order
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COU .
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"WA NO: 373 OF 2024-
rit Appeal under clause 19 of the Letier Patent is filed bein
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sggrieved by
the Order dated 13.05.2024 made in W.P.No. 15704 of 20282)
42 ucka sfo Asheervadain BARKS, aged about 36 years,
, Réa. S02, Greentiel one sartment, Viaypart, Gth Lans,
oe ~
IRC C 'ollege Road. Gant 5220
tha S/o Late. Satyam, Age 42, Qoc, Dpty.
3, Road No.6, Manikvanagar colony,
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B/SOAC AT O- E opposite 22 High School Street, Mannur, Majampet,
Annemayya District Si6iiS, Andhra Pradesh Hall ticket ne 27 1 M934,
vo
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°
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fali, Do Guduru Subba Narasaiah, z aged about 27 years,
we Rorlagunta, Tire an
Lae
a, Guduru Geethan
oc. AO, 20-50-85 512, 2 358, MATHER:
Andina Prade: sh, 3
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Hall 'toket t number :2 3904079
Sulthen . iY atnam, Kr
. _.. Appellant No's.1 to 6
rm
poved
1G. Andhra Pradesh Public Service Commission,
Rep by its Secretary, V vayawada,Andhra Pi radesh.
*
.. Respondent No's.9& 10/Responde "nt Nos. i & 2
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years, vo D No S1/160, NGO Colony, Rayachoty, Annamaia
District, An ndhra PradeshS16 269 Hall Ticket No 271 LQ0326.
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lyana N Meng Gunni wean tla Road,
trict Ad & 26%, Pall T icket
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fo Door Ne Slides apati Street, Reddy Thunglam BHPV
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cert
Responder
i& NO: 2 OF 2024
Patifion under Section 1S J CPC praying that in the circumstances stated in
the affidavit fled herein, the High Court r may be pleased to suspend the order and
judgment dated 13 63 2024 in A PNo TS7O4 of 222 and Batch, pending dissosal of
WAN. 273 of 2024, an the fle of the | High Court, :
. The petiien coming an for he earning, upon perusing the Petiien and the
alidavil fled in support thereo? and upon hearin ig the arguments of Sr
5.K Chakravarthy, Advocate § han the Patiloners:
WA NO: 374 OF 2024
(Writ Appeal under Clause 15 of the t Latlars Patent, fied against the order mada in
W.P.No. 1785 of 2022, dated 13.03.2024. on the Mle of the } High Court),
Helweer
Orders:
hivaceeotetint,
2 OF 2062
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WA.NO: 407 OF 2094:
Writ Appeal under Clause 15 of the Letfers Patent, Hled against the
order made in WP No. 15745 of 2022. dated 73.03.2024 on the file of
ihe igh Court
i. 2 Poyanka, D/o B Ramachandra Naik, aged about 25 ye
Rio. DL No.l i 764,C Crbuldev nagar an 'ita ah .
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cr 7
Qpp. LD Hospital, Guntur 522634,
Aged 28 Years, 0 Dee ! MPDO w Lin Jer re ars ot f Appointne anit,
Oy,
Ro | [Osa 16, 'serabhadra Residency, Santosh Nagar, -
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a Mahesh. bReddy, Sis Bay na Jar rardhan Reddy,
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Crorla Sujatha, D/o Goria Nagaiah, Aged about 41 years
Wall Tieket No2vd6)S1i9, Ble D.No, 19-154. Viswasa
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waver Deepthi, is Sreeramulu, Age ne about 25 years,
a Ticke 1 No.2 ; PATS8S7, Ric ie B. No.2 on
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YSE Kadapa Uystrict
Manipatl Mounika, D/o.Manipati Sreenivasa Rao,
Aged about 24 years, Hall Ticket No. 270805079,
Rio DINGS ao -|, Balali Nagar, Cuddapah,
Andhra pradesh - 516001.
REPSCINDENTS/ WRIT PETYTIONER Nos. 4 to [3
TP Vidya Sree, D/o Srmivasa Rao, Agedal bout 25 vears, Falangi
seg
Undraiavaram PO, Fast Godavari-S34 216,
Hall Ticket 270500223, Appointed as Deputy Superintendent of Police
Civil, Date of Appointment 30,08.2022
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Ria. MIGI? Abbas Nagar, APHR Colony, Pandipadu, Rarnaol, Andhra
Pradesh, Hall Ticket-2713 10395 Appointed aS Deputy
Sup erimencdent of Police Civil,
Date af Apr SHOR ued on 30 08,2 O28
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Aaeda about 2 2) a Pye ars, Ro 31488, Aw nmavarl Sh eet,
Appo vinted aS De pouty Superintendent o "of Police Cwil
Appointed on. 30.08.2022
R/ ig. Tranquil Towers, White "Fields, , Kondapur Hyderabad
felang: ganr~ 500 G84, Hall Ticket No. 270808579, -- Sppomme as Deputy
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Appointed ax Deputy Superintendent of Police Civil
Navurn ¢ Chan dana Mars sha To Navuru Venkata Ramanaiah,
Aged about 24 years, D. No. i? enhaae an Machilipatnam Krishna Dist
Andhra Pradesh 321 O01, Hall Ticket No 270612787
Appuinted as Assistant Commissioner of State Tax
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Khateeb Kouser # Bano, D¥e Khateeb Ahmed Hussam, Aged 5 3 Years,
Deputy Collector under Training, R/o. D No. 7452 Sitaramanjaneya Beta,
Patnke shure voad Guntur Chlib Backside Pedap alakalure Cunt
SPUN. Hall Ticket- 27071 (292
Mokkarala Achuta Ambarish, Sfo MV E Sarma, Aged 32 years Deputy
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Old Garnwaka, Visakhapatar- S30026, Haus Ticket No. 270211096
Madhavi Kotha, Dvo. K- Krishna Rao, Aged 39 years, Deputy Callector
under Training, Bo, Flat No 127, MB Gold Co dash,
Yendada, Visakhapatnam-$30045, Hall Ticket Dios? FOROS e870
Raja Chappicds, S'o Venkateswara Rao, Aged So years,
Dy Superintendent of Police, Ryo Sirppuram, Medikondur,
tyuntur, Hall Ticket No.27O7 LO? 7 1
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Residency, Viiayalakshmi Colony, ChittorS 17001,
Hall Ticket No. 271002042 ~s
Bora Jeevan Kishore, Sie Bora Prasada Rac, Aged 29 years,
Asst Prohibition and Excise Superintendent, Ro Flat 901,
Katta Surya Heights LBS Col ony, Srikakulam-S32001,
Hal! Ticket No-270100224
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Mal thea} gir: District Telangana.
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Kuruha Madhu Latha, D'o Late K Naganandam,
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C? Bhavya Reddy, Dva G Venkatar ami Reddy,
Ria Door No. 37/48 171, Near Governor Kalyana Mandapam Gunrikuntia
Road SNC Colony Rayac haty, Annamayya District-316 268,
Hall Ticket No 271003839
M Hemalstha, D¥o M Hari Krishna, B'o Door No. 2250R646,
Reddy's Colony, Madanapalle, Annamayya Udstrict,
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Gondesi Bhanedaya, Dia G Ramana Reddy
Aged about 26 years, Ro Door No 5114/2,
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rrekty
BETWEER: -
4. Navury Chandane Harsha
DOYo N Venkata Ramer salah,
tay
aged about 28 years,
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Shaik Sumaya, Of &. Jaffer Hussain ,
aged about 27 years,
Bair rag ipatteda Near Siddhartha Girls hostel,
Trumali cistricl $1750.
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P¥o KL. Raman nianeyuly,
Aged! about 26 y years, So
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la Anuradha, [vo Chinna Venkataswamy,
Aged about 34 years, oe joket No. Pag Ok Ov
sal Tic 'Ket No.2 arOy a 857, Rio D.Ne. 33-968712- i
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Re acciy Nagar, Vinukenda, Guntur Distrint - 522647,
Bed
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Rio O No.A-4-4, Oop KYS High Scho,
Chiuvury, Duagirala, Guntur District - 522330,
Mahendraanth Nernalikantl, S/n Jagapaihi Rao,
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ages about oe years, Hall Nokes Ne AI WOOOTE
vs SR Kadapa Distr
Manipafi Mounika, D/a Manipat Sreenivasa Kaa
Aged about 24 years, Hall Ticket No 2/7 OS05073
Rio D No 2/884-1, Bala) Nagar, & ~uddanah,
. REPSONDENTSAVRIT PETITIONER Nas. 4 to 13
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Rig. 1304 Tranquil Towers, White fi elds,
Kondgpur Hyderabad Telangana-S00 084,
Hall Ticket Na 270600457,
oike anih Yalselty, Sfa Krishna Late,
ad abou uf £37 years,
Dy "No.2 OSes Mutyala Reddy Nagar,
- 3 is maravath road,
Nal Ticket 'No 270710435,
Yedia Sree Chandan,
DO vecle S rsedhar, Aged about 25 years el,
Rio 1S47 fe, Banaiah Pata, Kalekaluru 7:
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NTR Distr ict Vilayawada-520 008,
Hall Ticket No-270002525
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NG 6 Khateeb Ahmed Hussars,
Rio. D Ne. 7452 Gitaramanianaya Pela,
ee road, Guritur Club Backside Pedapaiskatury
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Ro fo. HW No 5253 J ' Jogavanipalem,
Old Galuwaka, Visakhapatnam-S20028,
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Madhavi Sotha, Ova. K Krishria Rao,
Aged 69 years, R/o. Flat No 127, MRK Gc "id Qoast,
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Jarugu Vikram Kumar Reddy,
Sig. JV va an ye Aare aboul 26 years,
Ramapurar Mandal annarnal 'ah Distr of
attikudi Shavya, Do Leela Prasad,
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Santosh Nas agar Kari minagar Tela angana,
sacks Kuram, Se K Muthyalu
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Darmapeta Mandal Shacradri Kathagudem,
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Sic N Sahadeve Reddy, Aged about £5 years,
Rig D No ot 60, ISO Galuny, .
Rayachoty Annamaiah District,
Andhra ee sh-S516 289.
Hall Ticket No 277100628
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Age ed about 28 years,
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Poranki Kenora CHatrict, Andhra Pradesh.
Matcha Divya, Dfo M Ravi Kumar,
rp No, 417/795, Siripalll Residency,
GFZ, Salainagar Opp ABT rowers Krishna Lanka
Vilayawada, NTR CHstrict-5 20013,
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aged about 28 years, Rio Door No 2104/4,
Seethayyagar Thota, PRhapurarn-So3480,
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R Phanindra, So R Koll Reddy,
Riot Dau NO? 21 oo Ber nurrnaka Past,
qacepa i} Mandal.
Suntur Distnot, Andhra Pradesh.
Afluru Mohammad Khadeer,
Aged a about 2 Sa "years,
Ryo Door No T/es/e38, Society Colony
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Vilayawada -820012,NTR district
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Sia &. Gopi Krishna ,
aged abaut 20 years,
Rig 2101487 t/a, Udayapuram sireei agar
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ve an raul Ghav an
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Srikakulam Fin code S9240e,
Punmapa Lakahikarnh,
SO P Adinarayana, Aged about 2/ years,
2G. House No: 2-59, Poleramma Tempie Street, .
othe epeia, Gurram Konda (A) Anramayya CHetrict,
Andhrapradash-S172u7.
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Kanekal Mandal, Ananthapuram District,
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Simhadriparan, HB. Colony, Visakhapatnam,
Pin. SSOGE. 2, Andhra Pradesh, Hall Nicket No. 27OGO4 879.
Ananthapur-5 515 00: 4, A Ananthapur District,
Andhra Pradesh, Hall Ticket No.2? 1205598
x Bhavya Reddy, Do G rami Reddy,
Réa Door No. S7/aoiri } verne r Nelyane
Mandapam, Gunmikuntia Ros oad, oe Colony, Rayachoty,
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Anna mayya Distgrict-516 269, Hall Ticket No.2¥ 100383 9.
R/ o Door © No. 32. 5O-EG46, Reddy's
Madan palle, Annamayya District
Hall Ticket No. 2¥ 1Q06422.
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vate Marthala Ramanatha Reddy, S/o Ramakrishna Reddy, Rfo 2/24,
isWard, Dorasanipalli Mess. Proddatur Mandal, YSR Radana District,
Anobra Pradesh, Hall Ticket No.27 1004968.
Responcent Nos.3 to 32, impleaded as per Honhle Court Order dated
23.12.2022 in JA. No.4 of 8022 In WP No. 15758 of 2022.
. _Respondents
iA NO: 3 OF 2034
Appeal under Section 181 OPC is fed praying that in the
crcumstances stated in the affidavit fled in support of the writ appeal, the
sich Gourl may be pleased to suspend the operation of the order dated 13 03
2024 in W P No 15758 of 202 and batch, pending disposal of WA No.4? of
2024, on the fle of the High Court.
The Appeal coming on fer hearing, upon perusing the Petition and the
aiidavit fled in support thereof and upon hearing the argurnenis of Sri
JSudheer, Advocate fo or the Petitioners, the Gourl mace the following:
ORDER:
"The learned Advocate General submits that in somplance of the directions 20 () and {(g) of the order dated 24.06.2022 they are ready to produce the answer sheets before the Court.
Considering the submissions of the learned Advocate General, the following directions are issued fo receive the answer sheets from the Andhra Pradesh Public Service Commission (for short A.P.P.S. G) and to preserve the same in the safe custody of the Registrar(Judicial} of this Court 3 The concerned officers of the A.P.P.8.C shall hand over the answer scripts to the Registrar (ludicial) after conducting inventory in the presence of the officers deputed by the A.P.P.S.C and in the presence of the Registran(dudicial) of this Court under proper acknowledgment.
Ta, 2} The APPS. shall handover the disks containing the scanned copy of the answer shests of the candidates which were sent to the evaluators for digital evaluation before the Court giong with answer scripts referred in direction Now oo 3} The Reyistrar(Judicial) shall cause verification of the confents of the hard disk af random, so as to availablity of acanned answer scripts in disks. |
4) After receipt of the same, Registrar(Judicial) shall keap the same it a safe custody under seal and lock and duly guarded 24/F and under the surveillance of the O.¢ cameras UN the necessary orders are to be passed by this Caurt Poston 7.172028."
SBI. SRI BEN TRUE COPY! y} The Registrar (ludiciah, Nigh Court of AP, Amaravathi s} The Secretary, APPSC, R& 8 Sulding MG Raad, Vilayawada, Andhra Pradhesh (by Speed Post} | S$} GQneCCio Ms. C SINDNU ROMAR] pevocse BRUCI
8) One CC to SRE ASHWIAN!] KUMAR Advocate fOPUCI ?
"ene Sexo P} One CG to SRICHIDAMBARA SASTRY, Advacata [OPUC)
i) One CC fo OR! CHALASAN] AJAY KUMAR, Advocate fOPUC) 2 ae @ AY Ti} Gnece RY, PVKRISHANAIAR, Advocate fOPUCT 7 12}
14) of ed wool any rood.
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dn.
fe f 4% we oF aera IS One GC fo SRE MANCH KUMAR.S. Advocate fOPUC] ne CC fo SrLAnup Koushik Karavadi Advocate [OPUC Gne OCs to SrLN A Ramachandra Murthy, Standing Counse! One CC io Ms. Moquluru Aiswarya, Advocate [OPUC] One CC io SRI BAMMIDE SIDDA VENKATA SAI ARAVINDA BABU Advacate [OPUC] One CC fo SRE SRINIVASA RAO BODDULURI Advocate One CC to SRL PY KRISHNA Advocaie (ORUC] One IC to Sri. Bammidi Sida Venkala Sai Aravinda Babu, Advacate [ORPUC) One CG to SRE G SEENA KUMAR Advocate [OPUC} One OC to SRI. Chiranjeevi Thavikonda, Advocate POR UC) a One {0 to Sr. Srinivasa Rao Bodduluri, Advocate [OPUG) g Cine OC to Mis Sridevi Jammani, Advocate [OPUC! One OO to Sri V Venkata Nagaralu, Standing Counsel [OPUC} One CO to SRE ANUP KOUSHIK RARAVADI Advocate [OP UC] One CC to SRUVA. NAGA RAJU, Advocate [ORUC] One CC to M/s Moaguluru iswarya, Advocate [OPRUC) One CC ta M/s Sadum Anvesha, Advucate [OPUC} One CC te Srv Venkata Nagaraju Advocate [OPUC} One CC io SRL PATANJUAL! PAMIDIGHANTAM Advocate FANG Koushik Karavadi, Advocate (ORPUC} Two OOs to GP FOR SERVICES | High Court Of Andhra Pradesh. [OUT] One CC io SRL B.KCHARRAVARTHY Advacate [OPUC) Two CCs to GP for General Achrinistration Department, High Court of AP [OUT] Cine CC to Sr: Manthakalikea Paramesh, Advocate [OPU Seat gy foe Whee, seood canee ne & Pome 5 ¢ cite "nes rs best cA = oe nee ss £ res, giar ak.
x 3 eek ' 3 oe, ery Re Faas :
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then.
o ' a ion ¢ HIGH COURT DEV J ANS, DATED OS 1/2025 POST ON PP o7.2028 ORDER WRIT APPEAL No. 288, 288, 268, 274, 274, 277, 279, 287, 314, 217, 318, SUS, $28, 398, 241, 342, 349, 344, 348, 3248, 349, 384, 357, 388, 366, 382, 363, 364, 368, S7O, S74, 372, 39S, JP 4, S78, 376, SYP, 407, 420 and 442 of aued CHREC TION