Delhi High Court - Orders
Commissioner Of Central Excise vs Kuber Tobacco Products Pvt Ltd & Anr on 30 October, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CEAC 40/2012
COMMISSIONER OF CENTRAL EXCISE ..... Petitioner
Through: Mr. Harpreet Singh, Senior
Standing Counsel with Mr.
Jatin Kumar Gaur & Mr.
Gurpreet Singh Gulati,
Advocates
versus
KUBER TOBACCO PRODUCTS PVT LTD & ANR
..... Respondent
Through: Mr. Wattan Sharma, Advocate
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 30.10.2023 As a last opportunity and bearing in mind the assurance accorded by Mr. Singh, learned counsel appearing for the appellant that no further adjournment shall be sought, let the appeal be called again on 13.12.2023.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
OCTOBER 30, 2023 neha This is a digitally signed order.
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